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  • Browse Acts
  • Tamil Nadu
  • S
tamil nadu act 002 of 1925 : Survey and Boundaries Act, 1923 (Validation) Act, 1924
State: Tamil Nadu
tamil nadu act 009 of 1930 : Sevvalpatti Impartible Estate Act, 1930
State: Tamil Nadu
tamil nadu act 003 of 1948 : Suppression of Disturbances Act, 1948
State: Tamil Nadu
Tamil nadu act 004 of 1954 : State Co-operative Societies (Re-Constitution and Formation) Act, 1954
State: Tamil Nadu
tamil nadu act 023 of 1956 : Silkworm Seed (Production, Supply and Distribution) Act, 1956
State: Tamil Nadu
tamil nadu act 011 of 1971 : Slum Areas (Improvement and Clearance) Act, 1971
State: Tamil Nadu
tamil nadu act 027 of 1975 : Societies Registration Act, 1975
State: Tamil Nadu
tamil nadu act 003 of 1976 : State Wakf Board (Validation of Functions of Special Officer) Act, 1975
State: Tamil Nadu
Tamil Nadu act 029 of 1994 : The Salem City Municipal Corporation Act, 1994
State: Tamil Nadu
Date: 1 Jun 1994
Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
tamil nadu act 012 of 1999 : Sales Tax, Entertainments Tax and Luxury Tax (Settlement of Disputes) Act, 1999
State: Tamil Nadu
tamil nadu act 017 of 2002 : Sales Tax (Settlement of Disputes) Act, 2002
State: Tamil Nadu
Tamil Nadu act 002 of 2006 : The Scheduled Tribes and others Traditional Forest Dwellers Recognition of Forest Right Act 2006
State: Tamil Nadu
Date: 2 Jan 2007
Department: Department of Environment and Forests Department, Tamil Nadu
Tamil Nadu act 042 of 2018 : The Sai University Act, 2018
State: Tamil Nadu
Date: 16 Jul 2018
Department: Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 041 of 2018 : The Shiv Nadar University Act, 2018
State: Tamil Nadu
Date: 16 Jul 2018
Department: Department of Higher Education Department, Government of Tamil Nadu
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