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Home
Acts
Tamil Nadu
R
Tamil Nadu Acts Starting With R
tamil nadu act 007 of 1839 : Rent and Revenue Sales Act, 1839
State:
Tamil Nadu
tamil nadu act 010 of 1849 : Revenue Commissioner Act, 1849
State:
Tamil Nadu
tamil nadu act 003 of 1869 : Revenue Summonses Act, 1869
State:
Tamil Nadu
Tamil nadu act 004 of 1886 : Railway Protection Act, 1886
State:
Tamil Nadu
Tamil Nadu act 016 of 1908 : The Registration Act, 1908
State:
Tamil Nadu
Date:
18 Dec 1908
Department:
Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil nadu act 011 of 1942 : Rajapalayam Municipal Executive Authority (Functions Validation) Act, 1942
State:
Tamil Nadu
tamil nadu act 010 of 1949 : Re-Enacting Act, 1949
State:
Tamil Nadu
tamil nadu act 027 of 1956 : Registration of Practitioners of Integrated Medicine Act, 1956
State:
Tamil Nadu
tamil nadu act 022 of 1969 : Repatriates (Bar of Proceedings) Act, 1969
State:
Tamil Nadu
Tamil Nadu act 018 of 1969 : The Registration of Births and Deaths Act,1969
State:
Tamil Nadu
Date:
31 May 1969
Department:
Department of Health and Family Welfare Department, Government of Tamil Nadu
Tamil nadu act 031 of 1974 : Registration (Tamil Nadu Amendment) Act, 1974
State:
Tamil Nadu
tamil nadu act 038 of 1976 : Rural Artisans (Conferment of Ownership of Kudiyiruppu) Act, 1976
State:
Tamil Nadu
tamil nadu act 001 of 1979 : Revision of Tariff Rates on Supply of Electrical Energy Act, 1978
State:
Tamil Nadu
tamil nadu act 033 of 1980 : References to Magistrates in Laws (Special Provisions) Act, 1980
State:
Tamil Nadu
Tamil nadu act 026 of 1981 : Registration (Tamil Nadu Amendment) Act, 1981
State:
Tamil Nadu
Tamil nadu act 031 of 1982 : Registration (Tamil Nadu Amendment) Act, 1982
State:
Tamil Nadu
Tamil nadu act 003 of 1987 : Registration (Tamil Nadu Amendment) Act, 1986
State:
Tamil Nadu
Tamil Nadu act 001 of 1995 : The Rosewood Act 1994
State:
Tamil Nadu
Date:
1 Jan 1995
Department:
Department of Environment and Forests Department, Tamil Nadu
Tamil nadu act 048 of 1997 : Registration (Tamil Nadu Amendment) Act, 1994
State:
Tamil Nadu
Tamil nadu act 001 of 1998 : Registration (Tamil Nadu Second Amendment) Act, 1997
State:
Tamil Nadu
Tamil nadu act 028 of 2000 : Registration (Tamil Nadu Amendment) Act, 2000
State:
Tamil Nadu
Tamil nadu act 050 of 2000 : Registration (Tamil Nadu Second Amendment) Act, 2000
State:
Tamil Nadu
Tamil Nadu act 022 of 2005 : The Right to Information Act, 2005
State:
Tamil Nadu
Date:
15 Jun 2005
Department:
Department of Personnel and Administrative Reforms Department, Government of Tamil Nadu
Tamil Nadu act 035 of 2009 : The Right of Children to free and Compulsory Education Act,2009
State:
Tamil Nadu
Date:
26 Jan 2010
Department:
Department of School Education Department, Government of Tamil Nadu
Tamil Nadu act 016 of 2016 : The Real Estate (Regulation And Development) Act, 2016
State:
Tamil Nadu
Date:
26 Mar 2016
Department:
Department of Housing and Urban Development Department, Government of Tamil Nadu
Tamil Nadu act 002 of 2016 : The Reconstitution of Juvenile Justice Boards in 27 Districts of Tamil Nadu
State:
Tamil Nadu
Date:
7 Mar 2019
Department:
Department of Social Welfare and Nutritious Meal Programme Department, Government of Tamil Nadu
Tamil Nadu act 049 of 2016 : The Rights of Persons With Disabilities Act,2016
State:
Tamil Nadu
Date:
19 Apr 2017
Department:
Department of Welfare of Differently Abled Persons Department, Government of Tamil Nadu
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