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Acts
Tamil Nadu
L
Tamil Nadu Acts Starting With L
Tamil nadu act 003 of 1943 : Legal Practitioners (Tamil Nadu Amendment) Act, 1943
State:
Tamil Nadu
Tamil nadu act 021 of 1948 : Land Acquisition (Tamil Nadu Amendment) Act, 1948
State:
Tamil Nadu
Tamil nadu act 012 of 1953 : Land Acquisition (Tamil Nadu Amendment) Act, 1953
State:
Tamil Nadu
Tamil nadu act 012 of 1960 : Legal Practitioners (Tamil Nadu Amendment) Act, 1960
State:
Tamil Nadu
Tamil nadu act 023 of 1961 : Land Acquisition (Tamil Nadu Amendment) Act, 1961
State:
Tamil Nadu
Tamil nadu act 010 of 1964 : Land Improvement Loans (Tamil Nadu Amendment) Act, 1964
State:
Tamil Nadu
Tamil nadu act 041 of 1980 : Land Acquisition (Tamil Nadu Amendment) Act, 1980
State:
Tamil Nadu
Tamil nadu act 006 of 1983 : Letters Patent Providing for Sheriff Appointment (Tamil Nadu Amendment) Act, 1983
State:
Tamil Nadu
Tamil nadu act 022 of 1987 : Lepers (Tamil Nadu Repeal) Act, 1987
State:
Tamil Nadu
Tamil nadu act 016 of 1997 : Land Acquisition (Tamil Nadu Amendment) Act, 1996
State:
Tamil Nadu
Tamil nadu act 043 of 1999 : Land Acquisition (Tamil Nadu Amendment) Act, 1999
State:
Tamil Nadu
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