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  2. Acts
  3. Tamil Nadu
  4. K

Tamil Nadu Acts Starting With K

Tamil nadu act 001 of 1919 : Koodalmanickam Devaswom Act, 1918
State: Tamil Nadu
Tamil nadu act 031 of 1964 : Kanyakumari Sreepandaravaka Lands (Abolition and Conversion into Ryotwari) Act, 1964
State: Tamil Nadu
Tamil nadu act 011 of 1973 : Kanyakumari Sreepadam Lands (Abolition and Conversion into Ryotwari) Act, 1972
State: Tamil Nadu
Tamil nadu act 010 of 1987 : Kelavarapalli Reservoir Scheme (Acquisition of Land) Act, 1987
State: Tamil Nadu
Tamil Nadu act 010 of 1987 : The Kelavarapalli Reservoir Scheme (Acquisition of Land) Act, 1987
State: Tamil Nadu Date: 8 Apr 1987 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
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