Tamil Nadu Acts Starting With C

tamil nadu act 001 of 1858 : Compulsory Labour Act, 1858
State: Tamil Nadu
Tamil Nadu act 001 of 1871 : The Cattle Trespass Act 1871
State: Tamil Nadu Date: 13 Jan 1871 Department: Department of Environment and Forests Department, Tamil Nadu
tamil nadu act 008 of 1878 : Coffee-Stealing Prevention Act, 1878
State: Tamil Nadu
Tamil Nadu act 007 of 1892 : The Chennai City Civil Court Act, 1892
State: Tamil Nadu Date: 12 Aug 1892 Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 025 of 1920 : The Coimbatore City Municipal Corporation Act, 1981
State: Tamil Nadu Date: 1 May 1981 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil nadu act 015 of 1948 : Cotton Transport (Tamil Nadu Amendment) Act, 1948
State: Tamil Nadu
Tamil nadu act 025 of 1948 : Cotton Ginning and Pressing Factories (Tamil Nadu Amendment) Act, 1948
State: Tamil Nadu
tamil nadu act 026 of 1950 : Consolidated Fund (Charged Expenditure) Act, 1950
State: Tamil Nadu
Tamil nadu act 034 of 1950 : Code of Civil Procedure (Tamil Nadu Amendment) Act, 1950
State: Tamil Nadu
Tamil nadu act 010 of 1953 : Cotton Ginning and Pressing Factories (Tamil Nadu Amendment) Act, 1953
State: Tamil Nadu
tamil nadu act 016 of 1954 : Courtallam Township Act, 1954
State: Tamil Nadu
Tamil nadu act 020 of 1957 : Cattle-Trespass (Tamil Nadu Amendment) Act, 1957
State: Tamil Nadu
tamil nadu act 008 of 1960 : Courtallam Township (Validation of Taxes and Library Cess) Act, 1960
State: Tamil Nadu
tamil nadu act 009 of 1960 : Coinage (Alteration of References) Act, 1960
State: Tamil Nadu
tamil nadu act 028 of 1959 : Cultivating Tenants Protection and Payment of Fair Rent (Extension to Shencottah Taluk) Act, 1959
State: Tamil Nadu
Tamil nadu act 023 of 1965 : Cotton Ginning and Pressing Factories (Tamil Nadu) Amendment Act, 1965
State: Tamil Nadu
tamil nadu act 008 of 1965 : Cultivating Tenants Protection (Continuance) Act, 1965
State: Tamil Nadu
Tamil nadu act 015 of 1970 : Code of Civil Procedure (Tamil Nadu Amendment) Act, 1970
State: Tamil Nadu
Tamil Nadu act 037 of 1970 : The Contract Labour (Regulation And Abolition) Act,1970 (CENTRAL ACT)
State: Tamil Nadu Date: 5 Sep 1970 Department: Department of Labour and Employment Department, Government of Tamil Nadu
tamil nadu act 021 of 1972 : Cultivating Tenants Arrears of Rent (Relief) Act, 1972
State: Tamil Nadu
tamil nadu act 039 of 1975 : Coimbatore Municipal Council (Appointment of Special Officer) Act, 1975
State: Tamil Nadu
Tamil Nadu act 039 of 1975 : The Coimbatore Municipal Council (Appointment of Special Officers) Act, 1975
State: Tamil Nadu Date: 22 Nov 1975 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
tamil nadu act 025 of 1976 : Co-operative Societies (Appointment of Special Officers) Act, 1976
State: Tamil Nadu
tamil nadu act 004 of 1976 : Cultivating Tenants Protection and Payment of Fair Rent (Extension to Kanyakumari District) Act, 1972
State: Tamil Nadu
Tamil nadu act 029 of 1997 : Chennai Metropolitan Area Groundwater (Regulation) Amendment Act, 1997
State: Tamil Nadu
Tamil Nadu act 028 of 1978 : The Chennai Metropolitan Water Supply And Sewerage Act-1978
State: Tamil Nadu Date: 14 Jun 1978 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil nadu act 042 of 1980 : Code of Criminal Procedure (Tamil Nadu Amendment) Act, 1980
State: Tamil Nadu
Tamil nadu act 025 of 1981 : Coimbatore City Municipal Corporation Act, 1981
State: Tamil Nadu Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil Nadu act 040 of 1982 : The Chit Funds Act, 1982
State: Tamil Nadu Date: 19 Aug 1982 Department: Department of Commercial Taxes and Registration Department, Government of Tamil Nadu
Tamil nadu act 006 of 1985 : Coimbatore City Municipal Corporation (Amendment) Act, 1985
State: Tamil Nadu
Tamil nadu act 063 of 1986 : Coimbatore City Municipal Corporation (Second Amendment) Act, 1986
State: Tamil Nadu
Tamil nadu act 006 of 1986 : Coimbatore City Municipal Corporation (Amendment) Act, 1986
State: Tamil Nadu
Tamil Nadu act 27 of 1987 : The Chennai Metropolitan Area Ground Water(Regulation) Act, 1987
State: Tamil Nadu Date: 16 Jun 1987 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil nadu act 010 of 1990 : Code of Criminal Procedure (Amendment) Act, 1990
State: Tamil Nadu
Tamil nadu act 028 of 1993 : Criminal Laws (Tamil Nadu Amendment) Act, 1993
State: Tamil Nadu
Tamil Nadu act 027 of 1995 : Christian Marriage (Extension to Transferred Territory) Act, 1995
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
tamil nadu act 028 of 1996 : City of Madras (Alteration of Name) Act, 1996
State: Tamil Nadu
Tamil Nadu act 028 of 1996 : The City of Madras (Alteration of Name) Act, 1996
State: Tamil Nadu Date: 5 Sep 1996 Department: Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil nadu act 056 of 1997 : Chennai Metropolitan Water Supply and Sewerage (Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 021 of 1997 : Chennai City Civil Court (Amendment) Act, 1997
State: Tamil Nadu
Tamil nadu act 058 of 1997 : Chennai Metropolitan Water Supply and Sewerage (Second Amendment) Act, 1997
State: Tamil Nadu
Tamil Nadu act 051 of 1997 : Chennai City Police (Extension to the Cities of Salem, Tiruchirappalli and Tirunelveli) Act, 1997
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil nadu act 049 of 1998 : Chennai Metropolitan Water Supply and Sewerage (Second Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 050 of 1998 : Chennai Metropolitan Water Supply and Sewerage (Third Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 018 of 1998 : Chennai City Police (Amendment) Act, 1998
State: Tamil Nadu
Tamil nadu act 001 of 1999 : Chennai City Police (Amendment) Act, 1999
State: Tamil Nadu
Tamil nadu act 037 of 2002 : Chennai Metropolitan Area Groundwater (Regulation) Amendment Act, 2002
State: Tamil Nadu
Tamil nadu act 029 of 2003 : Code of Criminal Procedure (Tamil Nadu Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 041 of 2003 : Chennai City Municipal Corporation (Amendment) Act, 2003
State: Tamil Nadu
Tamil nadu act 024 of 2003 : Chennai University (Amendment) Act, 2002
State: Tamil Nadu
Tamil nadu act 008 of 2005 : Chennai City Municipal Corporation (Amendment) Act, 2005
State: Tamil Nadu
Tamil nadu act 043 of 2007 : Chennai City Police (Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 001 of 2007 : Chennai City Municipal Corporation (Amendment) Act, 2007
State: Tamil Nadu
Tamil nadu act 043 of 2008 : Chennai Metropolitan Area Groundwater (Regulation) Amendment Act, 2008
State: Tamil Nadu
Tamil Nadu act 054 of 2008 : Chennai City Police (Extension to the Chennai City Suburban Area) Act, 2008
State: Tamil Nadu Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 044 of 2010 : The CHENNAI UNIFIED METROPOLITAN TRANSPORT AUTHORITY ACT-2010
State: Tamil Nadu Date: 29 Nov 2010 Department: Department of Housing and Urban Development Department, Government of Tamil Nadu
Tamil Nadu act 022 of 2011 : The Chennai City Police (Extension to the Chennai City Suburban Area) Repeal Act, 2011
State: Tamil Nadu Date: 24 Sep 2011 Department: Department of Home Department, Government of Tamil Nadu
Tamil nadu act 048 of 2012 : Chennai Metropolitan Water Supply and Sewerage (Second Amendment) Act, 2012
State: Tamil Nadu
Tamil nadu act 008 of 2012 : Chennai Metropolitan Water Supply and Sewerage (Amendment) Act, 2012
State: Tamil Nadu
Tamil Nadu act 001 of 2012 : The Constitution of TNSCPCR (Central Act 4 of 2006)
State: Tamil Nadu Date: 28 Mar 2012 Department: Department of Social Welfare and Nutritious Meal Programme Department, Government of Tamil Nadu
Tamil Nadu act 035 of 2012 : The Chennai City Police (Extension to the City of Tiruppur) Act, 2012, Act 35 of 2012
State: Tamil Nadu Date: 14 Nov 2012 Department: Department of Home Department, Government of Tamil Nadu
Tamil Nadu act 035 of 2016 : The CHILD AND ADOLESCENT LABOUR (PROHIBITION AND REGULATION) ACT, 1986
State: Tamil Nadu Date: 30 Jul 2016 Department: Department of Labour and Employment Department, Government of Tamil Nadu
Tamil Nadu act 007 of 2022 : The Chennai City Police (Extension to the cities of Avadi and Tambaram) Act, 2022
State: Tamil Nadu Date: 21 Jan 2022 Department: Department of Home Department, Government of Tamil Nadu