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Home
Acts
Tamil Nadu
B
Tamil Nadu Acts Starting With B
Tamil nadu act 016 of 1933 : Bhavani Reservoir Irrigation Cess Act, 1933
State:
Tamil Nadu
Tamil Nadu act 016 of 1933 : The Bhavani Reservoir Irrigation Cess Act, 1933
State:
Tamil Nadu
Date:
15 May 1933
Department:
Department of Municipal Administration and Water Supply Department, Government of Tamil Nadu
Tamil nadu act 009 of 1947 : Bar Councils and Legal Practitioners (Tamil Nadu Amendment) Act, 1947
State:
Tamil Nadu
Tamil nadu act 025 of 1954 : Bhavanisagar Township Act, 1954
State:
Tamil Nadu
Tamil Nadu act 032 of 1966 : The Beedi and Cigar Workers (Conditions of Employment) Act (CENTRAL ACT)
State:
Tamil Nadu
Date:
30 Nov 1966
Department:
Department of Labour and Employment Department, Government of Tamil Nadu
Tamil Nadu act 019 of 1976 : The BONDED LABOUR SYSTEM (ABOLITION) ACT, 1976
State:
Tamil Nadu
Date:
26 Jan 1976
Department:
Department of Labour and Employment Department, Government of Tamil Nadu
Tamil Nadu act 1 of 1982 : The BHARATHIAR UNIVERSITY ACT 1981
State:
Tamil Nadu
Date:
11 Dec 1981
Department:
Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 002 of 1982 : The Bharathidasan University Act 1981
State:
Tamil Nadu
Date:
29 Aug 1981
Department:
Department of Higher Education Department, Government of Tamil Nadu
Tamil Nadu act 027 of 1996 : The Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act (CENTRAL ACT)
State:
Tamil Nadu
Date:
19 Aug 1996
Department:
Department of Labour and Employment Department, Government of Tamil Nadu
Tamil Nadu act 018 of 2003 : The Biological Diversity Act 2002
State:
Tamil Nadu
Date:
5 Feb 2003
Department:
Department of Environment and Forests Department, Tamil Nadu
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