Sikkim Acts Starting With S

Sikkim act 003 of 1975 : The Sikkim Contingency Fund Act 1975, ACT 1975
State: Sikkim Date: 20 Oct 1975 Department: Finance Revenue & Expenditure Department
Sikkim act 006 of 1975 : The Sikkim Regulation of Transfer And Use of Lands Act 1975
State: Sikkim Date: 10 Nov 1975 Department: Land Revenue and Disaster Management Department
Sikkim act 001 of 1975 : The Sikkim Cultivators Protection Act 1975
State: Sikkim Date: 8 Sep 1975 Department: Law and Legislative Department
Sikkim act 003 of 1976 : Sikkim Criminal Procedure Act, 1976
State: Sikkim
Sikkim act 4 of 1977 : The SIKKIM MINISTER,SPEAKER,DEPUTY SPEAKER AND MEMBER OF LEGISTLATIVE ASSEMBLY (SALARIES AND ALLOWANCES) ACT,1977
State: Sikkim Date: 27 Mar 1977 Department: Department of Sikkim Legislative Assembly
Sikkim act 004 of 1977 : Sikkim Ministers, Speaker, and Deputy Speaker and Members of the Legislative Assembly (Salaries and Allowances) Act, 1977
State: Sikkim Department: Department of Sikkim Legislative Assembly
Sikkim act 004 of 1977 : The SIKKIM SALARIES AND ALLOWANCES ACT,1977
State: Sikkim Date: 7 Apr 1977 Department: Law and Legislative Department
Sikkim act 005 of 1977 : The Sikkim Official Language Act 1977
State: Sikkim Date: 25 Oct 1977 Department: Law and Legislative Department
Sikkim act 006 of 1977 : The Sikkim Interpretation And General Clauses Act 1977
State: Sikkim Date: 25 Oct 1977 Department: Law and Legislative Department
Sikkim act 007 of 1978 : Sikkim Essential Services Maintenance Act, 1978
State: Sikkim
Sikkim act 012 of 1978 : Sikkim Co-operative Societies Act, 1978
State: Sikkim
Sikkim act 014 of 1978 : The Sikkim Agriculture Land Ceiling and Reforms Act 1977
State: Sikkim Date: 2 Jun 1978 Department: Food Security and Agriculture Development Department
Sikkim act 012 of 1978 : The Sikkim Coperative Socities Act,1978
State: Sikkim Date: 1 Jul 1978 Department: Finance Revenue & Expenditure Department Ministry: Ministry of Vidhai
Sikkim act 011 of 1978 : The Sikkim Khadi And Village Industries Board Act 1978
State: Sikkim Date: 7 Apr 1978 Department: Law and Legislative Department
Sikkim act 018 of 1978 : The Sikkim Vigilance Police Act 1978
State: Sikkim Date: 26 Sep 1978 Department: Law and Legislative Department
Sikkim act 020 of 1978 : The SIKKIM CINEMAS (REGULATION) ACT,1978
State: Sikkim Date: 26 Sep 1978 Department: Law and Legislative Department
Sikkim act 005 of 1978 : The Sikkim Legislative Assembly Members Removal of Disqualifications Act 1978
State: Sikkim Date: 3 Apr 1978 Department: Law and Legislative Department Ministry: Ministry of Industries
Sikkim act 008 of 1978 : The Sikkim Police (Repealing) Act 1978
State: Sikkim Date: 3 Apr 1978 Department: Law and Legislative Department Ministry: Ministry of Law
Sikkim act 009 of 1978 : The Sikkim Civil Courts Act 1978
State: Sikkim Date: 3 Apr 1978 Department: Law and Legislative Department Ministry: Ministry of Social Justice and Empowerment
Sikkim act 019 of 1978 : The Sikkim Board of School Education Act,1978
State: Sikkim Date: 26 Sep 1978 Department: Human Resource Development Department
Sikkim act 001 of 1978 : The SIKKIM LAND (REQUSITION AND AQUISITION) ACT,1977
State: Sikkim Date: 11 Feb 1978 Department: Land Revenue and Disaster Management Department
Sikkim act 020 of 1979 : The Sikkim Housing And Development Board Act, 1979
State: Sikkim Date: 13 Feb 1979 Department: Building and Housing Department
Sikkim act 003 of 1980 : Sikkim Fisheries Act, 1980
State: Sikkim Department: Law and Legislative Department
Sikkim act 008 of 1980 : The Sikkim Entertainment Tax Act 1980
State: Sikkim Date: 18 Sep 1980 Department: Law and Legislative Department
Sikkim act 004 of 1980 : The Sikkim Weight And Measures Act 1980
State: Sikkim Date: 5 Apr 1980 Department: Law and Legislative Department
Sikkim act 010 of 1981 : Sikkim Nationalised Transport (Prevention of Ticketless Travel and Miscellaneous Provisions) Act, 1981
State: Sikkim
Sikkim act 010 of 1981 : The SIKKIM NATIONALISED TRANPORT (PREVENTION OF TICKETLESS TRAVEL AND MISCELLANEOUS PROVISION ACT,2008
State: Sikkim Date: 19 Oct 1981 Department: Transport Department
Sikkim act 012 of 1981 : The SIKKIM SHOW HOUSES AND PUBLIC HALLS (PROHIBITION OF SMOKING) ACT,1981
State: Sikkim Date: 19 Oct 1981 Department: Health & Family Welfare Department
Sikkim act 001 of 1981 : The SIKKIM ADVOCATE ACT,1981
State: Sikkim Date: 4 Mar 1981 Department: Law and Legislative Department Ministry: Ministry of Law
Sikkim act 009 of 1981 : The SIKKIM FIRE SERVICE ACT,1981
State: Sikkim Date: 19 Oct 1981 Department: Department of Sikkim Legislative Assembly Ministry: Ministry of Vidhai
Sikkim act 008 of 1981 : The SIKKIM ARMED POLICE FORCE ACT,1981
State: Sikkim Date: 19 Oct 1981 Department: Police Department Ministry: Ministry of Law
Sikkim act 003 of 1982 : Sikkim Panchayat Act, 1982
State: Sikkim
Sikkim act 005 of 1982 : The SIKKIM MOTOR VEHICLES TAXATION ACT,1982
State: Sikkim Date: 16 Apr 1982 Department: Transport Department
Sikkim act 004 of 1982 : The SIKKIM CHILDERN ACT,1982
State: Sikkim Date: 16 Apr 1982 Department: Social Justice Empowerment & Welfare Department
Sikkim act 005 of 1983 : Sikkim Panchayat (Amendment) Act, 1983
State: Sikkim
sikkim act 006 of 1983 : Shops and Commercial Establishments Act, 1983
State: Sikkim
Sikkim act 011 of 1983 : The SIKKIM PUBLIC WORKS (LIABILITY OF GOVERNMENT AND CONTRACTOR) ACT,1983
State: Sikkim Date: 3 Oct 1983 Department: Building and Housing Department
Sikkim act 007 of 1983 : The SIKKIM COURT FEES (EXEMPTION AND MISCELLANEOUS PROVISION) ACT,1983
State: Sikkim Date: 6 Apr 1983 Department: Law and Legislative Department
Sikkim act 002 of 1983 : The Sikkim Shops and Commercial Establishment Act,1983
State: Sikkim Date: 7 Mar 1983 Department: Department of Sikkim Legislative Assembly Ministry: Ministry of FINANCE
Sikkim act 008 of 1983 : The SIKKIM COMMISSION FOR BACKWARD CLASSES ACT,1983
State: Sikkim Date: 18 Oct 1993 Department: Social Justice Empowerment & Welfare Department
Sikkim act 004 of 1983 : Sikkim Sales Tax Act, 1983
State: Sikkim Department: Finance Revenue & Expenditure Department
Sikkim act 001 of 1983 : The Sikkim Industries Licensing Act 1983
State: Sikkim Department: Commerce & Industries Department
Sikkim act 003 of 1984 : Sikkim Entertainment Tax (Amendment) Act, 1984
State: Sikkim
Sikkim act 004 of 1984 : The SIKKIM LEGISLATIVE ASSEMBLY MEMBERS(PAYMENT OF PENSION) ACT, 1984
State: Sikkim Date: 29 Mar 1984 Department: Department of Sikkim Legislative Assembly
Sikkim act 006 of 1985 : Sikkim Co-operative Societies (Amendment) Act, 1985
State: Sikkim
Sikkim act 007 of 1985 : Sikkim Essential Services Maintenance Act, 1985
State: Sikkim
Sikkim act 009 of 1985 : Sikkim Nationalised Transport (Prevention of Ticketless Travel and Miscellaneous Provisions) Amendment Act, 1985
State: Sikkim
Sikkim act 003 of 1985 : Sikkim Housing and Development Board (Amendment) Act, 1985
State: Sikkim
Sikkim act 011 of 1985 : The SIKKIM ALLOTMENT OF HOUSE SITES AND CONSTRUCTION OF BUILDING (REGULATION AND CONTROL) ACT,1985
State: Sikkim Date: 29 Jun 1985 Department: Building and Housing Department
Sikkim act 019 of 1985 : The SIKKIM CULTIVATORS PROTECTION ACT,1985
State: Sikkim Date: 3 Jul 1985 Department: Food Security and Agriculture Development Department
Sikkim act 004 of 1985 : The SIKKIM (LIVESTOCK AND LIVESTOCK PRODUCT CONTROL) ACT,1985
State: Sikkim Date: 3 Jul 1985 Department: Animal Husbandry Livestock Fisheries & Veterinary Services Department
Sikkim act 010 of 1985 : The SIKKIM (REAPEAL AND MISCELLANEOUS PROVISION) ACT,1985
State: Sikkim Date: 3 Jul 1985 Department: Department of Gangtok Muncipal Corporation
Sikkim act 003 of 1986 : Sikkim Agricultural Land Ceiling and Reforms (Amendment) Act, 1985
State: Sikkim
Sikkim act 010 of 1986 : Sikkim Ministers, Speaker, Deputy Speaker and Members of the Legislative Assembly (Salaries and Allowances) Amendment Act, 1986
State: Sikkim
Sikkim act 008 of 1986 : The SIKKIM WATER SUPPLY AND WATER TAX ACT, 1986
State: Sikkim Date: 15 Sep 1986 Department: Water Security & PHE Department
Sikkim act 003 of 1987 : Sikkim Motor Vehicles Taxation (Amendment) Act, 1987
State: Sikkim
sikkim act 002 of 1987 : Sewerage and Sewage Disposal Act, 1987
State: Sikkim
Sikkim act 001 of 1987 : The SIKKIM RELIEF UNDERTAKING ACT,1987
State: Sikkim Date: 18 Mar 1987 Department: Law and Legislative Department
Sikkim act 007 of 1987 : The SIKKIM (COLLECTION OF TAXES AND PREVENTION OF EVASION OF PAYMENT OF TAXES) ACT,1987
State: Sikkim Date: 14 Aug 1987 Department: Finance Revenue & Expenditure Department
Sikkim act 002 of 1987 : The SIKKIM SEWERAGE AND SEWAGE DISPOSAL ACT,1987
State: Sikkim Date: 25 Mar 1987 Department: Urban Development & Housing Department
Sikkim act 008 of 1988 : Sikkim Civil Courts (Amendment) Act, 1978
State: Sikkim
Sikkim act 007 of 1988 : Sikkim Court Fees (Exemption and Miscellaneous Provisions) Amendment Act, 1988
State: Sikkim
Sikkim act 011 of 1988 : Sikkim Motor Vehicles Taxation (Amendment) Act, 1988
State: Sikkim
Sikkim act 006 of 1988 : The SIKKIM FORESTS, WATER COURSES AND ROAD RESERVE (PRESERVATION AND PROTECTION) ACT,1988
State: Sikkim Date: 31 Aug 1988 Department: Forest Environment & Wildlife Management Department
Sikkim act 003 of 1988 : The SIKKIM PREVENTION OF DEFACEMENT OF PROPERTY ACT,1988
State: Sikkim Date: 8 Mar 1988 Department: Law and Legislative Department
Sikkim act 003 of 1989 : Sikkim Registration of Companies Amendment Act, 1989
State: Sikkim
Sikkim act 004 of 1989 : Sikkim Legislative Assembly Members (Payment of Pension) Amendment Act, 1989
State: Sikkim
Sikkim act 001 of 1990 : Sikkim Ministers, Speaker, Deputy Speaker and Members of the Legislative Assembly (Salaries and Allowances) Amendment Act, 1990
State: Sikkim
Sikkim act 006 of 1990 : Sikkim Motor Vehicles Taxation (Amendment) Act, 1990
State: Sikkim
Sikkim act 005 of 1991 : Sikkim Ministers, Speaker, Deputy Speaker and Members of the Legislative Assembly (Salaries and Allowances) Amendment, Act, 1991
State: Sikkim
Sikkim act 001 of 1991 : Sikkim Panchayat (Amendment) Act, 1991
State: Sikkim
Sikkim act 007 of 1992 : Sikkim Co-operative Societies (Amendment) Act, 1992
State: Sikkim
Sikkim act 001 of 1992 : Sikkim Home Guards Act, 1992
State: Sikkim
Sikkim act 008 of 1992 : Sikkim Sales Tax (Amendment) Act, 1992
State: Sikkim
Sikkim act 002 of 1992 : The Sikkim Excise Act,1992
State: Sikkim Date: 9 Apr 1992 Department: Excise(Abkari) Department Ministry: Ministry of Vidhai
Sikkim act 001 of 1992 : The SIKKIM HOME GAURDS ACT,1992
State: Sikkim Date: 9 Apr 1992 Department: Police Department
Sikkim act 009 of 1993 : Sikkim Essential Services Maintenance Act, 1993
State: Sikkim
Sikkim act 006 of 1993 : The SIKKIM PANCHAYAT ACT, 1993
State: Sikkim Department: Rural Management & Development Department
Sikkim act 001 of 1993 : The SIKKIM AGRICULTURE PRODUCE MARKET ACT,1993
State: Sikkim Date: 2 Mar 1993 Department: Food Security and Agriculture Development Department
Sikkim act 010 of 1993 : The SIKKIM LOTTERY(PROHIBITION ON RUNNING OF AND SALE OF SINGLE DIGIT AND PRIVATE LOTTERY TICKETS)ACT,1993
State: Sikkim Date: 18 Oct 1993 Department: Finance Revenue & Expenditure Department
Sikkim essential services maintenance (amendment) act 1994 : Sikkim Essential Services Maintenance (Amendment) Act, 1994
State: Sikkim
Sikkim act 003 of 1994 : Sikkim Sales Tax (Amendment) Act, 1994
State: Sikkim
Sikkim act 6 of 1995 : The Sikkim Municipalities Act, 1995
State: Sikkim Date: 23 Apr 1995 Department: Department of Urban Development & Housing Department Ministry: Ministry of Urban Development
Sikkim act 008 of 1995 : The Sikkim Clinical Establishments (Licensing and Registration) Act, 1995
State: Sikkim Date: 30 Oct 1995 Department: Health & Family Welfare Department Ministry: Ministry of Health and Family Welfare
Sikkim act 009 of 1995 : The SIKKIM MANIPAL UNIVERSITY OF HEALTH,MEDICAL AND TECHNOLOGICAL SCIENCES ACT,1995
State: Sikkim Date: 30 Oct 1995 Department: Human Resource Development Department
Sikkim act 004 of 1996 : The Sikkim Khadi and Village Industries Board Act, 1996
State: Sikkim Date: 4 Jul 1996 Department: Commerce & Industries Department Ministry: Ministry of Commerce and Industries
Sikkim act 007 of 1997 : Sikkim Non-Biodegradable Garbage (Control) Act, 1997
State: Sikkim
Sikkim act 012 of 1997 : The SIKKIM PROHIBITION OF SMOKING AND NON-SMOKERS HEALTH PROTECTION ACT,1997
State: Sikkim Date: 10 Nov 1997 Department: Health & Family Welfare Department
Sikkim act 007 of 1997 : The SIKKIM NON-BIOGRADABLE GARBAGE (CONTROL) ACT,1997
State: Sikkim Date: 30 Apr 1997 Department: Department of Gangtok Muncipal Corporation
Sikkim act 007 of 1998 : The SIKKIM URBAN AND REGIONAL PLANNING AND DEVELOPMENT ACT,1998
State: Sikkim Date: 8 Mar 1999 Department: Urban Development & Housing Department
Sikkim act 010 of 1998 : The SIKKIM REGISTRATION OF TOURIST TRADE ACT,1998
State: Sikkim Date: 10 Feb 1999 Department: TOURISM AND CIVIL AVIATION DEPARTMENT
Sikkim act 004 of 2000 : Sikkim Civil Courts (Amendment) Act, 2000
State: Sikkim
Sikkim act 013 of 2000 : Sikkim Essential Services Maintenance Act, 2000
State: Sikkim
Sikkim act 021 of 2000 : Sikkim Ceiling on Government Guarantees Act, 2000
State: Sikkim
Sikkim mining corporation proclamation (amendment) act 2000 : Sikkim Mining Corporation Proclamation (Amendment) Act, 2000
State: Sikkim
Sikkim act 008 of 2000 : Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Amendment Act, 2000
State: Sikkim
Sikkim act 016 of 2000 : Sikkim Allotment of House Sites and Construction of Building Regulation and Control Amendment Act, 2000
State: Sikkim
Sikkim act 019 of 2000 : Sikkim Ministers, Speaker, Deputy Speaker and Members of the Legislative Assembly (Salaries and Allowances) Amendment Act, 2000
State: Sikkim
Sikkim act 011 of 2007 : Sikkim Industrial Promotion and Incentive (Amendment) Act, 2007
State: Sikkim
Sikkim act 015 of 2000 : Sikkim Housing and Development Board (Amendment) Act, 2000
State: Sikkim
Sikkim act 006 of 2000 : Sikkim Sales Tax (Amendment) Act, 2000
State: Sikkim
Sikkim act 005 of 2005 : Sikkim Value Added Tax Act, 2000
State: Sikkim
Sikkim act 018 of 2000 : The SIKKIM INDUSTRIAL PROMOTION AND INCENTIVE ACT,2000
State: Sikkim Date: 6 Jul 2000 Department: Commerce & Industries Department
Sikkim act 001 of 2000 : The SIKKIM RESEARCH INSTITUTE OF TIBETOLOGY (REMAINING) ACT,2000
State: Sikkim Date: 18 Apr 2000 Department: Department of Sikkim Legislative Assembly
Sikkim act 007 of 2000 : The SIKKIM STRAY DOGS ANO RABIES CONTROL ACT,2OOO
State: Sikkim Date: 17 Apr 2000 Department: Animal Husbandry Livestock Fisheries & Veterinary Services Department Ministry: Ministry of Vidhai
Sikkim act 010 of 2001 : Sikkim Commission for Backward Classes (Amendment) Act, 2001
State: Sikkim
Sikkim act 008 of 2001 : Sikkim Allotment of House Sites and Construction of Buildings (Regulation and Control) Amendment Act, 2001
State: Sikkim
Sikkim act 009 of 2001 : Sikkim Ministers, Speaker, Deputy Speaker and Members of the Legislative Assembly (Salaries and Allowances) Amendment Act, 2001
State: Sikkim
Sikkim act 001 of 2001 : Sikkim Legislative Assembly Members (Payment of Pension) Amendment Act, 2001
State: Sikkim
Sikkim act 007 of 2001 : Sikkim Panchayat (Amendment) Act, 2001
State: Sikkim
Sikkim act 005 of 2001 : Sikkim Non-Biodegradable Garbage (Control) Amendment Act, 2001
State: Sikkim
Sikkim act 012 of 2001 : Sikkim Sales Tax (Amendment) Act, 2001
State: Sikkim
sikkim act 011 of 2001 : State Commission for Women Act, 2001
State: Sikkim
Sikkim act 003 of 2002 : Sikkim Excise (Amendment) Act, 2002
State: Sikkim
Sikkim act 001 of 2002 : Sikkim Essential Services Maintenance (Amendment) Act, 2002
State: Sikkim
Sikkim act 007 of 2002 : Sikkim Court Fees and Stamps on Documents (Amendment) Act, 2002
State: Sikkim
Sikkim act 008 of 2002 : Sikkim Legislative Assembly Members (Payment of Pension) Amendment Act, 2002
State: Sikkim
Sikkim act 009 of 2002 : Sikkim Municipalities (Amendment) Act, 2002
State: Sikkim
Sikkim act 002 of 1992 : Sikkim Excise Act, 1992
State: Sikkim
Sikkim act 004 of 2002 : The SIKKIM ELECTRONIC ENTERTAINMENT GAMES (CONTROL AND TAX) ACT,2002
State: Sikkim Date: 23 Apr 2002 Department: Department of Sikkim Legislative Assembly
Sikkim act 002 of 2002 : The SIKKIM IRRIGATION WATER TAX ACT,2002
State: Sikkim Date: 23 Apr 2002 Department: Water Resources & River Development Department
Sikkim act 011 of 2002 : The SIKKIM EDUCATION ACT,2002
State: Sikkim Date: 21 Sep 2002 Department: Human Resource Development Department
Sikkim act 011 of 2003 : Sikkim Industrial Promotion and Incentive (Amendment) Act, 2003
State: Sikkim
Sikkim act 005 of 2003 : The Sikkim University Act,2003
State: Sikkim Date: 24 Jun 2003 Department: Department of Sikkim Legislative Assembly
Sikkim act 003 of 2004 2 : Sikkim Panchayat (Amendment) Act, 2004
State: Sikkim
Sikkim act 001 of 2004 : Sikkim Excise (Amendment) Act, 2004
State: Sikkim
Sikkim act 003 of 2004 1 : Sikkim Motor Vehicles Taxation (Amendment) Act, 2004
State: Sikkim
Sikkim act 007 of 2004 : Sikkim Municipalises (Amendment) Act, 2004
State: Sikkim
Sikkim act 012 of 2003 : Sikkim Sales Tax (Amendment) Act, 2003
State: Sikkim
sikkim act 007 of 2000 : Stray Dogs and Rabnies Control Act, 2000
State: Sikkim
Sikkim act 002 of 2004 : The SIKKIM TRANSPORT INFRASTRUCTURE DEVELOPMENT FUND ACT,2004
State: Sikkim Date: 26 Oct 2004 Department: Transport Department
Sikkim act 004 of 2004 : The SIKKIM PROHIBITION OF BEGGARY ACT,2004
State: Sikkim Date: 26 Oct 2004 Department: Department of Sikkim Legislative Assembly
Sikkim act 017 of 2005 : Sikkim Panchayat (Amendment) Act, 2005
State: Sikkim
Sikkim act 006 of 2005 : Sikkim Sales Tax (Amendment) Act, 2005
State: Sikkim
Sikkim act 001 of 2005 : The Sikkim Ecology Fund And Environment Cess Act,2005
State: Sikkim Date: 28 Apr 2005 Department: Forest Environment & Wildlife Management Department
Sikkim act 020 of 2005 : The SIKKIM LABOUR PROTECTION ACT,2005
State: Sikkim Date: 24 Sep 2005 Department: Labour Department
Sikkim act 005 of 2005 : The SIKKIM VALUE ADDED TAX ACT 2005
State: Sikkim Date: 21 Feb 2005 Department: Finance Revenue & Expenditure Department
Sikkim act 008 of 2005 : The SIKKIM MEDICAL REGISTRATION ACT,2005
State: Sikkim Date: 15 Dec 2006 Department: Health & Family Welfare Department
Sikkim act 007 of 2005 : The SIKKIM STATE AGRICULTURAL PRODUCE MARKETING (DEVELOPMENT AND REGULATION) ACT,2005
State: Sikkim Date: 25 Apr 2005 Department: Food Security and Agriculture Development Department
Sikkim act 011 of 2006 : Sikkim Legislative Assembly Members (Removal of Disqualifications) Amendment Act, 2006
State: Sikkim
Sikkim act 005 of 2006 : Sikkim Tax on Professions, Trades, Callings and Employments Act, 2006
State: Sikkim
Sikkim act 003 of 2006 : Sikkim Transport Infrastructure Development Fund (Amendment) Act, 2006
State: Sikkim
sikkim act 010 of 2006 : State Public Services Act, 2006
State: Sikkim
Sikkim act 002 of 2006 : The SIKKIM ANTI DRUGS ACT,2006
State: Sikkim Date: 15 Apr 2006 Department: Health Care, Human Services & Family Welfare Department Ministry: Ministry of Health and Family Welfare
Sikkim act 014 of 2006 : The SIKKIM PUBLIC DEMANDS RECOVERY ACT,2006
State: Sikkim Date: 14 Jun 2006 Department: Cooperation Dept
Sikkim act 009 of 2006 : The SIKKIM STATE LEGISLATORS' APPOINTMENT TO DIFFERENT AUTHORITIES ACT,2006
State: Sikkim Date: 17 Jun 2006 Department: Department of Sikkim Legislative Assembly Ministry: Ministry of Vidhai
Sikkim act 006 of 2007 : Sikkim Allotment of House Sites and Construction of Building (Regulation and Control) Amendment Act, 2007
State: Sikkim
Sikkim act 014 of 2007 : Sikkim Panchayat (Amendment) Act, 2007
State: Sikkim
Sikkim act 015 of 2007 : Sikkim Municipalities (First Amendment) Act, 2007
State: Sikkim
Sikkim act 010 of 2007 : Sikkim Value Added Tax (Amendment) Act, 2007
State: Sikkim
sikkim act 025 of 2007 : State Authority for Planning and Development Act, 2007
State: Sikkim
Sikkim act 005 of 2007 : The SIKKIM MUNCIPALITIES ACT,2007
State: Sikkim Date: 19 Jun 2007 Department: Urban Development & Housing Department
Sikkim act 009 of 2007 : The SIKKIM EDUCATIONAL CESS ON ALCOHOLIC BEVERAGES ACT,2007
State: Sikkim Date: 26 Apr 2007 Department: Finance Revenue & Expenditure Department
Sikkim act 016 of 2007 : The SIKKIM PRISIONS ACT,2007
State: Sikkim Date: 16 Oct 2007 Department: Law and Legislative Department
Sikkim act 003 of 2007 : The SIKKIM STATE AUTHORITY FOR PLANNING AND DEVELOPMENT ACT,2007
State: Sikkim Date: 26 Apr 2007 Department: Development Planning, Economic Reforms & North Eastern Council Affairs Department
Sikkim act 002 of 2008 : Sikkim Tenants and Domestic and Professional Helps (Compulsory Verification) Act, 2008
State: Sikkim
Sikkim act 015 of 2008 : The SIKKIM POLICE ACT,2008
State: Sikkim Date: 30 Jul 2008 Department: Police Department
Sikkim act 020 of 2008 : The SIKKIM REGULATION OF SOCIETIES,ASSOCIATIONS AND OTHER VOLUNTARY ORGANIZATIONS ACT,2008
State: Sikkim Date: 8 Jul 2008 Department: Law and Legislative Department
Sikkim act 010 of 2008 : The SIKKIM DISTRICT BASED ENTERPRENEURS AND PROFESSIONALS INCENTIVE, DEVELOPMENT AND PROMOTIONAL ACT,2008
State: Sikkim Date: 10 Jul 2008 Department: Commerce & Industries Department
Sikkim act 023 of 2008 : The SIKKIM TENANTS AND DOMESTIC AND PROFESSIONAL HELPS (COMPULSORY VERIFICATION) ACT,2008
State: Sikkim Date: 10 Feb 2009 Department: Social Justice Empowerment & Welfare Department
Sikkim act 019 of 2008 : The SIKKIM RESERVATION OF SEATS IN PRIVATE EDUCATIONAL INSTITUTION ACT,2008
State: Sikkim Date: 24 Jul 2008 Department: Human Resource Development Department
Sikkim act 008 of 2008 : The SIKKIM LAND TENANCY ACT,2008
State: Sikkim Date: 30 Jul 2008 Department: Land Revenue and Disaster Management Department
Sikkim act 014 of 2008 : The SIKKIM LEVY OF ROAD PROTECTION,DEVELOPMENT AND MAINTENANCE CESS ON MOTOR VEHICLES ACT,2008
State: Sikkim Date: 29 Jul 2008 Department: Transport Department
Sikkim act 022 of 2008 : The SIKKIM SUCCESSION ACT,2008
State: Sikkim Date: 24 Jul 2008 Department: Land Revenue and Disaster Management Department
Sikkim act 004 of 2008 : The SIKKIM NURSES,MIDWIVES AND HEALTH VISTORS ACT,2008
State: Sikkim Date: 8 Feb 2010 Department: Health & Family Welfare Department
Sikkim act 023 of 2008 : The SIKKIM ONLINE GAMING(REGULATION) ACT, 2008
State: Sikkim Date: 30 Jul 2008 Department: Department of Sikkim Legislative Assembly
Sikkim act 012 of 2009 : The SIKKIM PROTECTION OF INTERESTS OF DEPOSITORS (IN FINANCIAL ESTABLISHMENTS ) ACT,2009
State: Sikkim Date: 24 Feb 2010 Department: Finance Revenue & Expenditure Department
Sikkim act 018 of 2010 : The SIKKIM PARLIAMENTARY SECRETARIES (APPOINTMENT, SALARIES, ALLOWANCES AND MISCELLANEOUS PROVISONS) ACT 2010
State: Sikkim Date: 25 Sep 2010 Department: Law and Legislative Department
Sikkim act 015 of 2010 : The SIKKIM FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT ACT,2010
State: Sikkim Date: 27 Sep 2010 Department: Development Planning, Economic Reforms & North Eastern Council Affairs Department
Sikkim act 015 of 2011 : The SIKKIM SIDDHESVARA DHAM ACT,2011
State: Sikkim Date: 5 Feb 2011 Department: Department of Sikkim Legislative Assembly
Sikkim act 022 of 2012 : The SIKKIM LOCAL FUND AUDIT ACT,2012
State: Sikkim Date: 21 Jun 2012 Department: Finance Revenue & Expenditure Department
Sikkim act 013 of 2013 : The SHRI RAMASAMY MEMORIAL UNIVERSITY,SIKKIM ACT,2013
State: Sikkim Date: 22 Oct 2013 Department: Human Resource Development Department
Sikkim act 004 of 2013 : The SIKKIM EARTHQUAKE REHABILITATION MANAGEMENT FUND ACT,2013
State: Sikkim Date: 25 Mar 2013 Department: Land Revenue and Disaster Management Department
Sikkim act 006 of 2014 : The SIKKIM LOKAYUKTA ACT,2014
State: Sikkim Date: 27 Feb 2014 Department: Department of Sikkim Legislative Assembly
Sikkim act 010 of 2014 : The SIKKIM AGRICULTURE,HOTRICULTURE INPUT AND LIVE STOCK FEED REGULATORY ACT,2014
State: Sikkim Date: 1 Jul 2015 Department: Animal Husbandry Livestock Fisheries & Veterinary Services Department
Sikkim act 005 of 2014 : The SIKKIM LAND ACT,2014
State: Sikkim Date: 30 May 2014 Department: Land Revenue and Disaster Management Department
Sikkim act 012 of 2014 : The SIKKIM ANTOMY ACT, 2014
State: Sikkim Date: 29 Jun 2015 Department: Health & Family Welfare Department
Sikkim act 011 of 2014 : The SIKKIM DETERMINATION OF LEASE ACT,2014
State: Sikkim Date: 5 Feb 2014 Department: Land Revenue and Disaster Management Department
Sikkim act 004 of 2014 : The SIKKIM PLACES OF PILGRIMAGE MANAGEMENT ACT,2014
State: Sikkim Date: 16 Apr 2014 Department: TOURISM AND CIVIL AVIATION DEPARTMENT
Sikkim act 003 of 2016 : The SIKKIM STATE HIGHER EDUCATION COUNCIL ACT,2016
State: Sikkim Date: 4 Jul 2016 Department: Human Resource Development Department
Sikkim act 009 of 2017 : The SIKKIM GOODS AND SERVICE TAX ACT,2017
State: Sikkim Date: 5 Jun 2017 Department: Finance Revenue & Expenditure Department
Sikkim act 017 of 2017 : The Sikkim Prevention of Cow Slaughter Act, 2017
State: Sikkim Date: 21 Sep 2017 Department: Animal Husbandry Livestock Fisheries & Veterinary Services Department
Sikkim act 011 of 2017 : The SIKKIM PUBLIC RECORDS ACT,2017
State: Sikkim Date: 6 Oct 2017 Department: Law and Legislative Department
Sikkim act 015 of 2017 : The SIKKIM PRESERVATION OF RABIES-FREE STATE ACT,2017
State: Sikkim Date: 18 Sep 2017 Department: Health & Family Welfare Department
Sikkim act 014 of 2018 : The SIKKIM GREENFIELD AIRPORT, PAKYONG (SETTLEMENT OF CLAIMS FOR LOSS AND DAMAGES) ACT,2018
State: Sikkim Date: 13 Jun 2018 Department: TOURISM AND CIVIL AVIATION DEPARTMENT
Sikkim act 005 of 2018 : The SIKKIM LAW UNIVERSITY ACT, 2018
State: Sikkim Date: 22 Mar 2018 Department: Human Resource Development Department
Sikkim act 015 of 2021 : The SIKKIM (RE-ORGANIZATION OF DISTRICT)ACT, 2021
State: Sikkim Date: 13 Dec 2021 Department: Land Revenue and Disaster Management Department
Sikkim act 013 of 2021 : The SIKKIM INTERNATIONAL UNIVERSITY ACT, 2021
State: Sikkim Date: 29 Jun 2021 Department: Human Resource Development Department
Sikkim act 017 of 2021 : The SIKKIM SKILL UNIVERSITY ACT, 2021
State: Sikkim Date: 20 Dec 2021 Department: Human Resource Development Department
Sikkim act 011 of 2021 : The SIKKIM LABOUR(REGULATION OF EMPLOYMENT AND CONDITION OF SERVICE) ACT, 2021
State: Sikkim Date: 29 Jun 2021 Department: Labour Department
Sikkim act 011 of 2022 : The SIKKIM BOARD OF INDIGENOUS LANGUAGES(SBIL), SIKKIM ACT 2022
State: Sikkim Date: 20 Apr 2022 Department: Human Resource Development Department