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Acts
Rajasthan
W
Rajasthan Acts Starting With W
Rajasthan act 8 of 1923 : The Workmen's Compensation Act, 1923
State:
Rajasthan
Date:
4 Mar 1923
Department:
Department of Labour and Employment Department
Rajasthan act 045 of 1955 : The Working Journalists and other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955
State:
Rajasthan
Date:
20 Dec 1955
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 58 of 1962 : The Warehousing Corporations Act, 1962
State:
Rajasthan
Date:
18 Dec 1962
Department:
Department of Agriculture Department
Rajasthan act 053 of 1972 : The Wild Life (Protection) Act, 1972
State:
Rajasthan
Date:
9 Sep 1972
Department:
Forest department
Rajasthan act 006 of 1974 : The Water (Prevention and Control of Pollution) Act, 1974
State:
Rajasthan
Date:
23 Mar 1974
Department:
Environment Department
Rajasthan act 011 of 1976 : Wage Laws (Rajasthan Amendment) Act, 1976
State:
Rajasthan
Rajasthan act 036 of 1977 : The water (prevention and control of pollution) cess act, 1977
State:
Rajasthan
Date:
7 Dec 1977
Department:
Environment Department
Rajasthan act 043 of 1995 : The Waqf Act 1995
State:
Rajasthan
Department:
Minority Affairs Department
rajasthan act 038 of 2013 : Water Resources Regulatory Act, 2012
State:
Rajasthan
Rajasthan act 018 of 2022 : The Wildlife (Protection) Amendment Act 2022
State:
Rajasthan
Date:
19 Dec 2022
Department:
Forest department
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