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Home
Acts
Rajasthan
U
Rajasthan Acts Starting With U
Rajasthan act 010 of 1964 : The university of rajasthan act, 1946
State:
Rajasthan
Date:
1 Jan 1964
Department:
Higher Education Department
Rajasthan act 010 of 1964 : The university of rajasthan (amending and validating) act, 1964
State:
Rajasthan
Date:
1 Apr 1964
Department:
Higher Education Department
Rajasthan act 037 of 1967 : The Unlawful Activities (Prevention) Act, 1967
State:
Rajasthan
Date:
30 Dec 1967
Department:
Home Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 15 of 1982 : The UDAIPUR UNIVERSITY (CHANGE OF NAME) ACT, 1982
State:
Rajasthan
Date:
19 Sep 1982
Department:
Department of Higher Education
Rajasthan act 038 of 1987 : The UNIVERSITY OF AJMER ACT, 1987
State:
Rajasthan
Date:
7 Nov 1987
Department:
Higher Education Department
Rajasthan act 17 of 1992 : The UNIVERSITY OF AJMER (AMENDMENT) ACT, 1992
State:
Rajasthan
Date:
3 May 1992
Department:
Department of Higher Education
Rajasthan act 014 of 2003 : The UNIVERSITY OF KOTA ACT, 2003
State:
Rajasthan
Date:
30 May 2003
Department:
Higher Education Department
Rajasthan act 013 of 2003 : The UNIVERSITY OF BIKANER ACT, 20003
State:
Rajasthan
Date:
30 May 2003
Department:
Higher Education Department
Rajasthan act 033 of 2008 : The Unorganised Workers' Social Security Act, 2008
State:
Rajasthan
Date:
30 Dec 2008
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 1 of 2009 : The UNIVERSITY OF BIKANER (CHANGE OF NAME) ACT, 2009
State:
Rajasthan
Date:
30 Jan 2009
Department:
Department of Higher Education
Rajasthan act 25 of 2012 : The UNIVERSITY OF KOTA (AMENDMENT) ACT, 2012
State:
Rajasthan
Date:
13 Oct 2012
Department:
Department of Higher Education
Rajasthan act 005 of 2012 : The UNIVERSITY OF ENGINEERING & MANAGEMENT, JAIPUR, Act, 2012
State:
Rajasthan
Date:
21 Mar 2012
Department:
Higher Education Department
Rajasthan act 26 of 2013 : The UNIVERSITY OF KOTA (AMENDMENT) ACT 2013
State:
Rajasthan
Date:
14 Sep 2013
Department:
Department of Higher Education
Rajasthan act 15 of 2017 : The UNIVERSITY OF KOTA (AMENDMENT) ACT 2017
State:
Rajasthan
Date:
3 May 2017
Department:
Department of Higher Education
Rajasthan act 10 of 2017 : The UNIVERSITY OF RAJASTHAN (AMENDMENT) ACT, 2017
State:
Rajasthan
Date:
27 Apr 2018
Department:
Department of Higher Education
Rajasthan act 028 of 2017 : The UNIVERSITY OF TECHNOLOGY, JAIPUR ACT, 2017
State:
Rajasthan
Date:
17 May 2017
Department:
Higher Education Department
Rajasthan act 023 of 2023 : The Udaipur Development Authority Act,2023
State:
Rajasthan
Date:
19 Jul 2023
Department:
Urban Development and Housing Department
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