All
All
Parallel
Title
Appellant
Respondent
Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant.
Let's chat.
Log in
Sign Up
Select Country
India
UK
&
Ireland
AMICUS AI
CaseIQ
Keyword Research
Parallel Search
Browse
Commentaries
Columns
My Project
New chat
Federal
U.S. Supreme Court
Federal Circuit
1st Circuit
2d Circuit
3d Circuit
4th Circuit
5th Circuit
6th Circuit
7th Circuit
8th Circuit
9th Circuit
10th Circuit
11th Circuit
Court of Appeals for the D.C. Circuit
Board of Immigration Appeals
Special Courts
Bankruptcy
State
Alabama
Alaska
Arkansas
Arizona
California
Colorado
Connecticut
Delaware
District Of Columbia
Florida
Georgia
Guam
Hawaii
Iowa
Idaho
Illinois
Indiana
Kansas
Kentucky
Louisiana
Massachusetts
Maryland
Maine
Michigan
Minnesota
Missouri
Mississippi
Montana
Nebraska
North Carolina
North Dakota
New Hampshire
New Jersey
Northern Mariana Islands
New Mexico
Nevada
New York
Ohio
Oklahoma
Oregon
Pennsylvania
Puerto Rico
Rhode Island
South Carolina
South Dakota
Tennessee
Texas
Utah
Virginia
Vermont
Washington
Wisconsin
West Virginia
Wyoming
Home
Acts
Rajasthan
T
Rajasthan Acts Starting With T
Rajasthan act 16 of 1926 : The Trade Unions Act, 1926
State:
Rajasthan
Date:
24 Mar 1926
Department:
Department of Labour and Employment Department
Rajasthan act 029 of 1950 : The Transfer of Prisoners Act, 1950
State:
Rajasthan
Date:
12 Apr 1950
Department:
Home Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 0 of 1981 : The Tribal Advisory Council rules 1981
State:
Rajasthan
Date:
30 Sep 1981
Department:
Department of Tribal Area Department
rajasthan act 014 of 1988 : Tax on Entry of Motor Vehicles into Local Areas Act, 1988
State:
Rajasthan
Rajasthan act 042 of 1994 : The transplantation of human organs and tissues act, 1994
State:
Rajasthan
Date:
8 Jul 1994
Department:
Medical Education Department
rajasthan act 009 of 1996 : Tax on Luxuries (in Hotels and Lodging Houses) Act, 1990
State:
Rajasthan
rajasthan act 013 of 1999 : Tax on Entry of Goods into Local Areas Act, 1999
State:
Rajasthan
rajasthan act 021 of 2012 : Transparency Public Procurement Act, 2012
State:
Rajasthan
Rajasthan act 032 of 2013 : The tantia university, sri ganganagar act, 2013
State:
Rajasthan
Date:
15 Sep 2013
Department:
Higher Education Department
×