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Home
Acts
Rajasthan
S
Rajasthan Acts Starting With S
Rajasthan act 63 of 1951 : The State Financial Corporations Act, 1951
State:
Rajasthan
Date:
30 Oct 1951
Department:
Department of Industries
Ministry:
Ministry of Law
Rajasthan act 043 of 1954 : The special marriage act, 1954
State:
Rajasthan
Date:
9 Oct 1954
Department:
Home Department
Rajasthan act 074 of 1956 : The central sales tax act, 1956
State:
Rajasthan
Date:
21 Oct 1956
Department:
Finance Department
rajasthan act 014 of 1963 : State Cattle Fairs Act, 1963
State:
Rajasthan
Rajasthan act 047 of 1963 : The specific relief act, 1963
State:
Rajasthan
Date:
13 Dec 1963
Department:
Law and Legal Affairs Department
Rajasthan act 011 of 1976 : The Sales Promotion Employees (Conditions of Service) Act, 1976
State:
Rajasthan
Date:
25 Jan 1976
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 033 of 1989 : The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989
State:
Rajasthan
Date:
11 Sep 1989
Department:
Social Justice Empowerment Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 008 of 1992 : The Shri Savalaji Temple Act, 1992
State:
Rajasthan
Date:
1 Apr 1992
Department:
Devasthan Department
Ministry:
Ministry of TRANSPORT
Rajasthan act 004 of 2008 : The SIR PADAMPAT SINGHANIA UNIVERSITY UDAIPUR ACT, 2008
State:
Rajasthan
Date:
29 Mar 2008
Department:
Higher Education Department
Rajasthan act 016 of 2008 : The SURESH GYAN VIHAR UNIVERSITY JAIPUR ACT, 2018
State:
Rajasthan
Date:
16 Apr 2008
Department:
Higher Education Department
Rajasthan act 006 of 2008 : The SINGHANIA UNIVERSITY, PACHERI BARI (JHUNJHUNU) ACT, 2008
State:
Rajasthan
Date:
29 Mar 2008
Department:
Higher Education Department
Rajasthan act 005 of 2009 : The Shri Jagdish Prasad Jhabarmal Tibrewalal University, Chudela (Jhunjhunu) Act 2009
State:
Rajasthan
Date:
3 Feb 2009
Department:
Higher Education Department
Ministry:
Ministry of Animal Husbandry
Rajasthan act 004 of 2010 : The shridhar university, bigodna (jhunjhunu) act, 2010
State:
Rajasthan
Date:
3 Apr 2010
Department:
Higher Education Department
Rajasthan act 025 of 2011 : The Sunrise University, Bagad Rajput (Alwar) Act, 2011
State:
Rajasthan
Date:
21 Sep 2011
Department:
Higher Education Department
Rajasthan act 032 of 2012 : Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012
State:
Rajasthan
Department:
Department of Higher Education
Rajasthan act 014 of 2012 : The sangam university, bhilwara act, 2012
State:
Rajasthan
Date:
30 Apr 2012
Department:
Higher Education Department
Rajasthan act 029 of 2012 : The SHEKHAWATI UNIVERSITY, SIKAR ACT, 2012
State:
Rajasthan
Date:
14 Oct 2012
Department:
Higher Education Department
rajasthan act 014 of 2013 : Schools (Regulation of Collection of Fee) Act, 2013
State:
Rajasthan
Rajasthan act 014 of 2013 : The Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013
State:
Rajasthan
Date:
22 Apr 2013
Department:
Home Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 023 of 2013 : The SRI KARAN NARENDRA AGRICULTURE UNIVERSITY, JOBNER ACT 2013
State:
Rajasthan
Date:
14 Sep 2013
Department:
Agriculture Department
Rajasthan act 010 of 2014 : Shekhawati University, Sikar (Change of Name) Act, 2014
State:
Rajasthan
Department:
Department of Higher Education
rajasthan act 022 of 2015 : State Highways Act, 2014
State:
Rajasthan
rajasthan act 019 of 2015 : State Bus Terminal Development Authority Act, 2015
State:
Rajasthan
Rajasthan act 9 of 2016 : The SAI TIRUPATI UNIVERSITY, UDAIPUR BILL, 2016
State:
Rajasthan
Date:
20 Apr 2016
Department:
Department of Higher Education
Rajasthan act 1 of 2016 : The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Act, 2015
State:
Rajasthan
Date:
25 Jan 2016
Department:
Department of Social Justice Empowerment Department
Rajasthan act 009 of 2016 : The sai tirupati university, udaipur act, 2016
State:
Rajasthan
Date:
18 Apr 2019
Department:
Higher Education Department
Rajasthan act 011 of 2018 : The SHRI KALLAJI VEDIC VISHVAVIDYALAYA, KAMDHAJ NAGAR, NIBAHEDA, (CHITTORGARH) ACT, 2018
State:
Rajasthan
Date:
27 Mar 2018
Department:
Higher Education Department
Rajasthan act 030 of 2018 : The SHRI KHUSHAL DAS UNIVERSITY, PILIBANGA ACT, 2018
State:
Rajasthan
Date:
5 Oct 2018
Department:
Higher Education Department
Rajasthan act 028 of 2018 : The SHYAM UNIVERSITY, LALSOT, DAUSA ACT, 2018
State:
Rajasthan
Date:
5 Oct 2018
Department:
Higher Education Department
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