Rajasthan act 5 of 1861 : The Police Act, 1861
State: Rajasthan
Date: 21 Mar 1861
Department:
Department of Home Department
Rajasthan act 3 of 1867 : The Public Gambling Act, 1867
State: Rajasthan
Date: 24 Jan 1867
Department:
Department of Home Department
Rajasthan act 9 of 1894 : The Prisons Act, 1894
State: Rajasthan
Date: 21 Mar 1894
Department:
Department of Home Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 3 of 1900 : The Prisoners Act, 1900
State: Rajasthan
Date: 1 Feb 1900
Department:
Department of Home Department
Rajasthan act 12 of 1919 : The Poisons Act, 1919
State: Rajasthan
Date: 2 Sep 1919
Department:
Department of Home Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 30 of 1934 : The Petroleum Act, 1934
State: Rajasthan
Date: 5 Sep 1934
Department:
Department of Home Department
Rajasthan act 4 of 1936 : The Payment of Wages Act, 1936
State: Rajasthan
Date: 22 Apr 1936
Department:
Department of Labour and Employment Department
Rajasthan act 008 of 1948 : The Pharmacy Act, 1948
State: Rajasthan
Date: 4 Mar 1948
Department:
Medical and Health Department
Rajasthan act 32 of 1955 : The PRISONERS (ATTENDANCE IN COURTS) ACT, 1955
State: Rajasthan
Department:
Department of Home Department
Rajasthan act 022 of 1955 : The Protection of Civil Rights Act, 1955
State: Rajasthan
Date: 8 May 1955
Department:
Home Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 032 of 1955 : The prisoners (attendance in courts) act, 1955
State: Rajasthan
Date: 20 Sep 1955
Department:
Home Department
Rajasthan act 010 of 1959 : The parliament (prevention of disqualification) act, 1959
State: Rajasthan
Date: 4 Apr 1959
Department:
Election Department
Rajasthan act 007 of 1961 : The Pali Municipality Administrator Appointment (Validation) Act, 1961
State: Rajasthan
Department:
Urban Development and Housing Department
Rajasthan act 021 of 1965 : The Payment of Bonus Act, 1965
State: Rajasthan
Date: 25 Sep 1965
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 015 of 1967 : The Passports Act, 1967
State: Rajasthan
Date: 24 Jun 1967
Department:
Home Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 039 of 1972 : The Payment of Gratuity Act, 1972
State: Rajasthan
Date: 21 Aug 1972
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 046 of 1988 : The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988
State: Rajasthan
Date: 6 Sep 1988
Department:
Home Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 010 of 1994 : The Protection of Human Rights Act, 1993
State: Rajasthan
Date: 8 Jan 1994
Department:
Law and Legal Affairs Department
Ministry:
Ministry of NO MINISTRY
rajasthan act 023 of 1999 : Power Sector Reforms Act, 1999
State: Rajasthan
Rajasthan act 029 of 2005 : The Private Security Agencies (Regulation) Act, 2005
State: Rajasthan
Date: 23 Jun 2005
Department:
Home Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 006 of 2007 : The Prohibition of Child Marriage Act, 2006
State: Rajasthan
Date: 10 Jan 2007
Department:
Woman and Child Development Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 027 of 2009 : The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009
State: Rajasthan
Date: 20 Mar 2009
Department:
Animal Husbandry Department
Rajasthan act 010 of 2010 : The PACIFIC ACADEMY OF HIGHER EDUCATION AND RESEARCH UNIVERSITY UDAIPUR ACT, 2010
State: Rajasthan
Date: 28 Apr 2010
Department:
Higher Education Department
Rajasthan act 020 of 2011 : The Pratap University, Jaipur Act, 2011
State: Rajasthan
Date: 12 Sep 2011
Department:
Higher Education Department
Rajasthan act 032 of 2012 : The Protection of Children from Sexual Offences Act, 2012
State: Rajasthan
Date: 19 Jun 2012
Department:
Law and Legal Affairs Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 016 of 2012 : The poornima university, jaipur act, 2012
State: Rajasthan
Date: 15 May 2012
Department:
Higher Education Department
Rajasthan act 025 of 2013 : The Prohibition of Employment as manual scavengers and their rehabilitation Act 2013
State: Rajasthan
Date: 18 Sep 2013
Department:
Social Justice Empowerment Department
Rajasthan act 006 of 2014 : The pacific medical university, udaipur act, 2014
State: Rajasthan
Date: 3 Mar 2014
Department:
Higher Education Department
Rajasthan act 16 of 2017 : The PANDIT DEENDAYAL UPADHYAYA SHEKHAWATI UNIVERSITY SIKAR (AMENDMENT) ACT, 2017
State: Rajasthan
Date: 3 May 2017
Department:
Department of Higher Education