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Acts
Rajasthan
N
Rajasthan Acts Starting With N
Rajasthan act 1 of 1872 : The ndian Evidence Act, 1872
State:
Rajasthan
Date:
14 Mar 1872
Department:
Department of Home Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 013 of 1959 : The NATHDWARA TEMLPE ACT.1959
State:
Rajasthan
Date:
28 Mar 1959
Department:
Devasthan Department
Rajasthan act 065 of 1980 : The National Security Act, 1980
State:
Rajasthan
Date:
27 Dec 1980
Department:
Home Department
Rajasthan act 061 of 1985 : The Narcotic Drugs and Psychotropic Substances Act, 1985
State:
Rajasthan
Date:
16 Sep 1985
Department:
Home Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 44 of 1999 : The National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999
State:
Rajasthan
Department:
Department of Social Justice Empowerment Department
Rajasthan act 22 of 1999 : The NATIONAL LAW UNIVERSITY, JODHPUR ACT, 1999
State:
Rajasthan
Date:
7 Oct 1999
Department:
Department of Higher Education
Rajasthan act 002 of 2005 : The National Commission for Minority Educational Institutes Act, 2004
State:
Rajasthan
Date:
6 Jan 2005
Department:
Minority Affairs Department
Rajasthan act 007 of 2008 : The NIMS UNIVERSITY RAJASTHAN, JAIPUR, 2008
State:
Rajasthan
Date:
29 Mar 2008
Department:
Higher Education Department
Rajasthan act 005 of 2010 : The niit university, neemrana (alwar) act, 2010
State:
Rajasthan
Date:
3 Apr 2010
Department:
Higher Education Department
Rajasthan act 9 of 2012 : The NATIONAL, LAW UNIVERSITY, JODHPUR
State:
Rajasthan
Date:
29 Apr 2012
Department:
Department of Higher Education
Ministry:
Ministry of VidhaiMinistry of FINANCE
Rajasthan act 020 of 2013 : The National Food Security Act, 2013
State:
Rajasthan
Date:
10 Sep 2013
Department:
Food and Civil Supply Department
Rajasthan act 2 of 2017 : The NIRWAN UNIVERSITY, JAIPUR ACT, 2017
State:
Rajasthan
Date:
29 Mar 2017
Department:
Department of Higher Education
Rajasthan act 002 of 2017 : The NIRWAN UNIVERSITY, JAIPUR ACT, 2017
State:
Rajasthan
Date:
28 Mar 2017
Department:
Higher Education Department
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