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Home
Acts
Rajasthan
M
Rajasthan Acts Starting With M
Rajasthan act 005 of 1938 : The Manoeuvres, Field Firing and Artillery Practice Act, 1938
State:
Rajasthan
Date:
12 Mar 1938
Department:
Home Department
Rajasthan act 011 of 1948 : The Minimum Wages Act, 1948
State:
Rajasthan
Date:
15 Mar 1948
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 067 of 1957 : The Mines and Minerals (Development and Regulation) Act, 1957
State:
Rajasthan
Date:
28 Dec 1957
Department:
Mines Department
Rajasthan act 026 of 1958 : The MEWAR SHISHU HITKARINI SABHA DECREE (ENFORCEABILITY) ACT, 1954 (Act No. 26 of 1958)
State:
Rajasthan
Department:
Department of Secondary Education
Rajasthan act 027 of 1961 : The Motor Transport Workers Act, 1961
State:
Rajasthan
Date:
20 May 1961
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 053 of 1961 : The Maternity Benefit Act, 1961
State:
Rajasthan
Date:
12 Dec 1961
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 018 of 1961 : The Marwar Marriage Fund Administration Act, 1961
State:
Rajasthan
Date:
30 May 1961
Department:
Law and Legal Affairs Department
Rajasthan act 018 of 1962 : The MOHANLAL SUKHADIA UNIVERSITY ACT, 1962
State:
Rajasthan
Date:
26 Oct 1963
Department:
Higher Education Department
Rajasthan act 004 of 1969 : Minimum Wages (Rajasthan Amendment and Validation) Act, 1969
State:
Rajasthan
Rajasthan act 033 of 1978 : The metro railways (construction of works) act, 1978
State:
Rajasthan
Date:
21 Aug 1978
Department:
Urban Development and Housing Department
Rajasthan act 9 of 1984 : The MOHAN LAL SUKHADIA AGRICULTURE UNIVERSITY (AMENDMENT) ACT 1984
State:
Rajasthan
Date:
13 Apr 1984
Department:
Department of Higher Education
Rajasthan act 059 of 1988 : The Motor Vehicles Act, 1988
State:
Rajasthan
Date:
14 Oct 1988
Department:
Transport Department
Ministry:
Ministry of NO MINISTRYMinistry of Vidhai
Rajasthan act 008 of 2000 : The Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
State:
Rajasthan
Date:
3 May 2000
Department:
Agriculture Department
Rajasthan act 060 of 2002 : The metro railways (operation and maintenance) act, 2002
State:
Rajasthan
Date:
17 Dec 2002
Department:
Urban Development and Housing Department
Rajasthan act 027 of 2006 : The Micro, Small and Medium Enterprises Development Act, 2006
State:
Rajasthan
Date:
16 Jun 2006
Department:
Department of Micro, Small and Medium Enterprises (MSME)
Ministry:
Ministry of Govt of Maharashtra
Rajasthan act 056 of 2007 : The maintenance and welfare of parents and senior citizens Act 2007
State:
Rajasthan
Date:
29 Dec 2007
Department:
Social Justice Empowerment Department
Ministry:
Ministry of Labour and Employment
Rajasthan act 003 of 2009 : The mahatma jyoti rao phoole university, jaipur act, 2009
State:
Rajasthan
Date:
3 Feb 2009
Department:
Higher Education Department
Rajasthan act 004 of 2009 : The MEWAR UNIVERSITY CHITTORGARH ACT, 2009
State:
Rajasthan
Date:
3 Feb 2009
Department:
Higher Education Department
Rajasthan act 021 of 2011 : The manipal university, jaipur act, 2011
State:
Rajasthan
Date:
12 Sep 2011
Department:
Higher Education Department
Rajasthan act 022 of 2011 : The mahatma gandhi university of medical sciences and technology , jaipur act , 2011
State:
Rajasthan
Date:
12 Sep 2011
Department:
Higher Education Department
Rajasthan act 027 of 2012 : Matsya University, Alwar Act, 2012
State:
Rajasthan
Department:
Department of Higher Education
Rajasthan act 24 of 2012 : The MAHARAJA GANGA SINGH UNIVERSITY, BIKANER (AMENDMENT) ACT, 2012
State:
Rajasthan
Date:
13 Oct 2012
Department:
Department of Higher Education
Ministry:
Ministry of EXCISE
Rajasthan act 006 of 2012 : The maharaj vinayak global university jaipur act, 2012
State:
Rajasthan
Date:
19 Mar 2012
Department:
Higher Education Department
Rajasthan act 28 of 2013 : The MAHARAJA GANGA SINGH UNIVERSITY, BIKANER (AMENDMENT) ACT, 2013
State:
Rajasthan
Date:
14 Sep 2013
Department:
Department of Higher Education
Rajasthan act 023 of 2013 : Maharana Pratap University of Agriculture and Technology Udaipur (Amendment) Act, 2013
State:
Rajasthan
Rajasthan act 25 of 2013 : The Manual scavengers Act 2013
State:
Rajasthan
Date:
30 Oct 2014
Department:
Department of Social Justice Empowerment Department
Rajasthan act 9 of 2013 : The MOHAN LAL SUKHADIA UNIVERSITY (AMENDMENT) ACT, 2013
State:
Rajasthan
Date:
22 Mar 2013
Department:
Department of Higher Education
Ministry:
Ministry of LABOUR & EMPLOYMENT
Rajasthan act 7 of 2013 : The MAHARSHI DAYANAND SARASWATI UNIVERSITY, (AMENDMENT) ACT, 2013
State:
Rajasthan
Date:
22 Mar 2013
Department:
Department of Higher Education
Ministry:
Ministry of EXCISE
Rajasthan act 029 of 2013 : The mody university of science and technology, lakshmangarh (sikar) act, 2013
State:
Rajasthan
Date:
15 Sep 2013
Department:
Higher Education Department
Rajasthan act 035 of 2013 : The maulana azad university, jodhpur act, 2013
State:
Rajasthan
Date:
15 Sep 2013
Department:
Higher Education Department
Rajasthan act 011 of 2014 : Matsya University, Alwar (Change of Name) Act, 2014
State:
Rajasthan
Department:
Department of Higher Education
Ministry:
Ministry of Vidhai
Rajasthan act 007 of 2014 : The madhav university, pindwara (sirohi) act, 2014
State:
Rajasthan
Date:
3 Mar 2014
Department:
Higher Education Department
Rajasthan act 018 of 2015 : Maharana Pratap University of Agriculture and Technology Udaipur (Amendment) Act, 2015
State:
Rajasthan
Rajasthan act 025 of 2015 : The maharishi arvind university, jaipur act, 2015
State:
Rajasthan
Date:
30 Sep 2015
Department:
Higher Education Department
Rajasthan act 14 of 2017 : The MAHARAJA GANGA SINGH UNIVERSITY, BIKANER (AMENDMENT) ACT, 2017
State:
Rajasthan
Date:
3 May 2017
Department:
Department of Higher Education
Ministry:
Ministry of Labour and Employment
Rajasthan act 21 of 2017 : The MAHARAJA SURAJMAL BRIJ UNIVERSITY BHARATPUR (AMENDMENT) ACT, 2017
State:
Rajasthan
Date:
3 May 2017
Department:
Department of Higher Education
Rajasthan act 20 of 2017 : The MAHARSHI DAYANAND SARASWATI UNIVERSITY (AMENDMENT) ACT, 2017
State:
Rajasthan
Date:
3 May 2017
Department:
Department of Higher Education
Ministry:
Ministry of EXCISE
Rajasthan act 12 of 2017 : The MOHAN LAL SUKHADIA UNIVERSITY (AMENDMENT) ACT, 2017
State:
Rajasthan
Date:
3 May 2017
Department:
Department of Higher Education
Ministry:
Ministry of PARLIAMENTARY AFFAIRS
Rajasthan act 010 of 2021 : The mbm university, jodhpur act, 2021
State:
Rajasthan
Date:
24 Sep 2021
Department:
Higher Education Department
Rajasthan act 026 of 2023 : The MAHATMA GANDHI DIVYANG UNIVERSITY, JODHPUR ACT, 2023
State:
Rajasthan
Date:
2 Sep 2023
Department:
Social Justice Empowerment Department
Rajasthan act 018 of 2023 : The MAHATMA GANDHI INSTITUTE OF GOVERNANCE AND SOCIAL SCIENCES ACT, 2023
State:
Rajasthan
Date:
18 Aug 2023
Department:
Higher Education Department
Rajasthan act 025 of 2023 : The Marwar Medical University Act - 2023
State:
Rajasthan
Date:
5 Sep 2023
Department:
Medical Education Department
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