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  • Browse Acts
  • Rajasthan
  • J
Rajasthan act 31 of 1952 : The JAIPUR LAWS (VALIDATING) ACT, 1952
State: Rajasthan
Date: 27 Dec 1953
Department: Department of Law and Legal Affairs Department
Rajasthan act 001 of 1960 : The Jaipur Municipality Administration (Temporary Provisions) Act, 1960
State: Rajasthan
Department: Department of Local Self Government
Rajasthan act 021 of 1961 : The JAIPUR MATMI RULES (VALIDATION) ACT, 1961
State: Rajasthan
Department: Revenue Department
Rajasthan act 017 of 1962 : The jai narain vyas university jodhpur act, 1962
State: Rajasthan
Date: 12 Jun 1962
Department: Higher Education Department
Rajasthan act 006 of 1964 : The jaipur sud sadabarat fund administration act, 1963
State: Rajasthan
Date: 20 Mar 1964
Department: Revenue Department
Rajasthan act 025 of 1982 : The jaipur development authority act 1982
State: Rajasthan
Date: 14 Jul 1982
Department: Urban Development and Housing Department
Rajasthan act 004 of 1995 : The Jaipur Development Authority (Amendment and Validation) Act, 1990
State: Rajasthan
Department: Urban Development and Housing Department
Rajasthan act 010 of 1998 : The JAGADGURU RAMANANDACHARYA SANSKRIT UNIVERSITY ACT 1998
State: Rajasthan
Department: Sanskrit Education Department
Rajasthan act 019 of 2008 : The JAGAN NATH UNIVERSITY ACT, 2008
State: Rajasthan
Date: 16 Apr 2008
Department: Higher Education Department
Rajasthan act 005 of 2008 : The jaipur national university, jaipur act,2008
State: Rajasthan
Date: 29 Mar 2008
Department: Higher Education Department
Rajasthan act 017 of 2008 : The jayoti vidyapeeth women’s university, jaipur, act, 2008
State: Rajasthan
Date: 16 Apr 2008
Department: Higher Education Department
Rajasthan act 006 of 2009 : The jodhpur national university, jodhpur act,2009
State: Rajasthan
Date: 2 Mar 2009
Department: Higher Education Department
Rajasthan act 002 of 2009 : The Jodhpur Development Authority Act, 2009
State: Rajasthan
Date: 30 Aug 2008
Department: Urban Development and Housing Department
Rajasthan act 019 of 2011 : The j. k. lakshmipat university, jaipur act, 2011
State: Rajasthan
Date: 12 Sep 2011
Department: Higher Education Department
Rajasthan act 015 of 2012 : The jecrc university , jaipur act , 2012
State: Rajasthan
Date: 30 Apr 2012
Department: Higher Education Department
Rajasthan act 4 of 2013 : The JAI NARAIN VYAS UNIVERSITY, JODHPUR (AMENDMENT) ACT, 2013
State: Rajasthan
Date: 22 Mar 2013
Department: Department of Higher Education
Rajasthan act 11 of 2017 : The JAI NARAIN VYAS UNIVERSITY, JODHPUR (AMENDMENT) ACT, 2017
State: Rajasthan
Date: 3 May 2017
Department: Department of Higher Education
Rajasthan act 1 of 1996 : The Jaipur Water Supply And Sewerage Board Act, 2018
State: Rajasthan
Department: Department of Local Self Government
Rajasthan act 011 of 2023 : The JAI MINESH ADIVASI UNIVERSITY, RANPUR (KOTA) ACT, 2023
State: Rajasthan
Date: 11 May 2023
Department: Higher Education Department
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