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Acts
Rajasthan
I
Rajasthan Acts Starting With I
Rajasthan act 45 of 1860 : The Indian Penal Code, 1860
State:
Rajasthan
Date:
5 Oct 1860
Department:
Department of Home Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 6 of 1878 : The Indian Treasure-trove Act, 1878
State:
Rajasthan
Date:
12 Feb 1878
Department:
Department of Home Department
Rajasthan act 13 of 1885 : The Indian Telegraph Act, 1885
State:
Rajasthan
Date:
21 Jul 1885
Department:
Department of Home Department
Rajasthan act 9 of 1932 : The Indian Partnership Act, 1932
State:
Rajasthan
Date:
7 Apr 1932
Department:
Department of Micro, Small and Medium Enterprises (MSME)
Rajasthan act 14 of 1947 : The Industrial Disputes Act, 1947
State:
Rajasthan
Date:
10 Mar 1947
Department:
Department of Labour and Employment Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 0104 of 1956 : The Immoral Traffic (Prevention) Act, 1956
State:
Rajasthan
Date:
30 Dec 1956
Department:
Home Department
Rajasthan act 023 of 1963 : The INDIAN SOLDIERS (LITIGATION) (EXTENSION TO JAGIR PROCEEDINGS) ACT, 1963
State:
Rajasthan
Department:
Revenue Department
Rajasthan act 030 of 1979 : The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Act, 1979
State:
Rajasthan
Date:
11 Jun 1979
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 052 of 1984 : The Indian Veterinary Council Act, 1984
State:
Rajasthan
Date:
18 Aug 1984
Department:
Animal Husbandry Department
Rajasthan act 021 of 2000 : The The Information Technology Act, 2000
State:
Rajasthan
Date:
9 Jun 2000
Department:
Department of information technology and communications (doitc)
Rajasthan act 026 of 2011 : The icfai university, jaipur act, 2011
State:
Rajasthan
Date:
21 Sep 2011
Department:
Higher Education Department
Rajasthan act 021 of 2014 : Industrial Disputes (Rajasthan Amendment) Act, 2014
State:
Rajasthan
Rajasthan act 003 of 2014 : The iihmr university , jaipur act , 2014
State:
Rajasthan
Date:
25 Feb 2014
Department:
Higher Education Department
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