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  • Browse Acts
  • Rajasthan
  • H
Rajasthan act 035 of 2002 : The Haj Committee Act, 2002
State: Rajasthan
Date: 11 Jun 2002
Department: Minority Affairs Department
Rajasthan act 006 of 2010 : The homoeopathy university, jaipur act, 2010
State: Rajasthan
Date: 3 Apr 2010
Department: Higher Education Department
Rajasthan act 033 of 2012 : Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012
State: Rajasthan
Department: Department of Higher Education
Rajasthan act 017 of 2017 : The HARIDEV JOSHI UNIVERSITY OF JOURNALISM AND MASS COMMUNICATION, JAIPUR (REPEAL)
State: Rajasthan
Date: 4 May 2017
Department: Higher Education Department
Rajasthan act 016 of 2017 : The Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Act, 2017
State: Rajasthan
Date: 20 Apr 2017
Department: Medical and Health Department
Rajasthan act 011 of 2019 : The HARIDEV JOSHI UNIVERSITY OF JOURNALISM AND MASS COMMUNICATION, JAIPUR ACT, 2019
State: Rajasthan
Date: 1 Mar 2019
Department: Higher Education Department
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