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Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
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Home
Acts
Rajasthan
F
Rajasthan Acts Starting With F
Rajasthan act 31 of 1946 : The Foreigners Act, 1946
State:
Rajasthan
Date:
22 Nov 1946
Department:
Department of Home Department
Rajasthan act 063 of 1948 : The Factories Act, 1948
State:
Rajasthan
Date:
23 Sep 1948
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 034 of 2006 : The Food Safety and Standards Act, 2006
State:
Rajasthan
Date:
23 Aug 2006
Department:
Medical and Health Department
Rajasthan act 042 of 2010 : The Foreign Contribution (Regulation) Act, 2010
State:
Rajasthan
Date:
26 Sep 2010
Department:
Home Department
Rajasthan act 020 of 2014 : Factories (Rajasthan Amendment) Act, 2014
State:
Rajasthan
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