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Home
Acts
Rajasthan
C
Rajasthan Acts Starting With C
Rajasthan act 037 of 1948 : The Census Act, 1948
State:
Rajasthan
Date:
3 Sep 1948
Department:
Statistics Department
Rajasthan act 001 of 1950 : The CONSTITUTION OF INDIA
State:
Rajasthan
Date:
26 Nov 1949
Department:
Parliamentary Affairs Department
Rajasthan act 060 of 1952 : The Commissions of Inquiry Act, 1952
State:
Rajasthan
Date:
14 Aug 1952
Department:
Home Department
Rajasthan act 057 of 1955 : The Citizenship Act, 1955
State:
Rajasthan
Date:
30 Dec 1955
Department:
Home Department
Rajasthan act 037 of 1970 : The Contract Labour (Regulation and Abolition) Act, 1970
State:
Rajasthan
Date:
5 Sep 1970
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 002 of 1974 : The Code of Criminal Procedure, 1973
State:
Rajasthan
Date:
25 Jan 1974
Department:
Home Department
Rajasthan act 052 of 1974 : The Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974
State:
Rajasthan
Date:
13 Dec 1974
Department:
Home Department
Rajasthan act 63 of 1980 : The Code of Criminal Procedure (Amendment) Act, 1980
State:
Rajasthan
Date:
25 Dec 1980
Department:
Department of Home Department
Rajasthan act 068 of 1986 : The Consumer Protection Act, 1986
State:
Rajasthan
Date:
24 Dec 1986
Department:
Consumer Affairs Department
Rajasthan act 061 of 1986 : The Child and Adolescent Labour (Prohibition and Regulation) Act, 1986
State:
Rajasthan
Date:
23 Dec 1986
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 003 of 1988 : The Commission of Sati (Prevention ) Act, 1987
State:
Rajasthan
Date:
3 Jan 1988
Department:
Home Department
rajasthan act 016 of 2002 : Cooperative Societies Act, 2001
State:
Rajasthan
Rajasthan act 004 of 2006 : The commissions for protection of child rights act, 2005
State:
Rajasthan
Date:
20 Jan 2006
Department:
Social Justice Empowerment Department
Rajasthan act 007 of 2009 : The Collection of Statistics Act, 2008
State:
Rajasthan
Date:
7 Jan 2009
Department:
Statistics Department
Rajasthan act 013 of 2012 : The career point university, kota act, 2012
State:
Rajasthan
Date:
30 Apr 2012
Department:
Higher Education Department
Rajasthan act 019 of 2014 : Contract Labour (Regulation and Abolition) (Rajasthan Amendment) Act, 2014
State:
Rajasthan
Rajasthan act 001 of 2015 : Code of Criminal Procedure (Rajasthan Amendment) Act, 2014
State:
Rajasthan
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