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Acts
Rajasthan
B
Rajasthan Acts Starting With B
Rajasthan act 6 of 1886 : The Births, Deaths and Marriages Registration Act, 1886
State:
Rajasthan
Date:
7 Mar 1886
Department:
Department of Home Department
Rajasthan act 5 of 1923 : The Boilers Act, 1923
State:
Rajasthan
Date:
22 Feb 1923
Department:
Department of Labour and Employment Department
Rajasthan act 024 of 1955 : The Bhim District Board Validation Act, 1955
State:
Rajasthan
Date:
22 Dec 1955
Department:
Revenue Department
Rajasthan act 032 of 1966 : The Beedi and Cigar Workers (Conditions of Employment) Act, 1966
State:
Rajasthan
Date:
30 Nov 1966
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 019 of 1976 : The Bonded Labour System (Abolition) Act, 1976
State:
Rajasthan
Date:
9 Feb 1976
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 028 of 1996 : The Building and Other Construction Workers Welfare Cess Act, 1996
State:
Rajasthan
Date:
19 Aug 1996
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 027 of 1996 : The Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996
State:
Rajasthan
Date:
19 Aug 1996
Department:
Labour Skill Employment & Entrepreneurship Department
Rajasthan act 018 of 2003 : The Biological Diversity Act, 2002
State:
Rajasthan
Date:
5 Feb 2003
Department:
Forest department
Rajasthan act 018 of 2008 : The BHAGWANT UNIVERSITY, AJMER, ACT, 2008
State:
Rajasthan
Date:
16 Apr 2008
Department:
Higher Education Department
Rajasthan act 028 of 2012 : Brij University, Bharatpur Act, 2012
State:
Rajasthan
Department:
Department of Higher Education
Rajasthan act 028 of 2012 : The BRIJ UNIVERSITY, BHARATPUR ACT, 2012
State:
Rajasthan
Date:
14 Oct 2012
Department:
Higher Education Department
Rajasthan act 009 of 2014 : Brij University, Bharatpur (Change of Name) Act, 2014
State:
Rajasthan
Department:
Department of Higher Education
Rajasthan act 023 of 2015 : The bhupal nobles' university, udaipur act, 2015
State:
Rajasthan
Date:
30 Sep 2015
Department:
Higher Education Department
Rajasthan act 029 of 2017 : The BIKANER TECHNICAL UNIVERSITY ACT, 2017
State:
Rajasthan
Date:
7 Jul 2017
Department:
Technical Education Department
Rajasthan act 003 of 2017 : The BHARTIYA SKILL DEVELOPMENT UNIVERSITY, JAIPUR ACT, 2017
State:
Rajasthan
Date:
30 Mar 2017
Department:
Higher Education Department
Rajasthan act 008 of 2025 : The Bikaner Development Authority Act, 2025
State:
Rajasthan
Date:
11 Dec 2024
Department:
Urban Development and Housing Department
Rajasthan act 007 of 2025 : The Bharatpur development Authority Act 2025
State:
Rajasthan
Date:
11 Dec 2024
Department:
Urban Development and Housing Department
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