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Home
Acts
Rajasthan
A
Rajasthan Acts Starting With A
Rajasthan act 054 of 1959 : The Arms Act, 1959
State:
Rajasthan
Date:
23 Dec 1959
Department:
Home Department
Ministry:
Ministry of NO MINISTRY
Rajasthan act 022 of 1959 : The ajmer shamlat deh (regulation) repeal act, 1959
State:
Rajasthan
Date:
16 May 1959
Department:
Revenue Department
Rajasthan act 025 of 1975 : The Abu Area Laws Act, 1975
State:
Rajasthan
Department:
Revenue Department
Rajasthan act 014 of 1981 : The Air (Prevention and Control of Pollution) Act, 1981
State:
Rajasthan
Date:
29 Mar 1981
Department:
Environment Department
Rajasthan act 008 of 2008 : The amity university rajasthan, jaipur act, 2008
State:
Rajasthan
Date:
29 Mar 2008
Department:
Higher Education Department
Rajasthan act 001 of 2011 : The ARCHIVES INSPECTION AND COPING RULES 2011
State:
Rajasthan
Date:
1 Jan 2011
Department:
Art, Culture and Archaeology Department
Rajasthan act 039 of 2013 : Ajmer Development Authority Act, 2013
State:
Rajasthan
Department:
Department of Urban Development and Housing Department
Ministry:
Ministry of Vidhai
Rajasthan act 20 of 2013 : The AGRICULTURE UNIVERSITY, JOBNER ACT, 2013
State:
Rajasthan
Date:
12 Sep 2013
Department:
Department of Higher Education
Rajasthan act 021 of 2013 : The AGRICULTURE UNIVERSITY JODHPUR, ACT, 2013
State:
Rajasthan
Date:
14 Sep 2013
Department:
Agriculture Department
Rajasthan act 039 of 2013 : The ajmer development authority act, 2013
State:
Rajasthan
Date:
8 Aug 2013
Department:
Urban Development and Housing Department
Rajasthan act 022 of 2013 : The agriculture university, kota act, 2013
State:
Rajasthan
Date:
14 Sep 2013
Department:
Agriculture Department
Rajasthan act 002 of 2015 : Apprentices (Rajasthan Amendment) Act, 2014
State:
Rajasthan
Rajasthan act 012 of 2014 : Agriculture University, Jobner (Change of Name) Act, 2014
State:
Rajasthan
Rajasthan act 027 of 2018 : The APEX UNIVERSITY, JAIPUR ACT, 2018
State:
Rajasthan
Date:
5 Oct 2018
Department:
Higher Education Department
Rajasthan act 042 of 2021 : The Assisted Reproductive Technology (Regulation) Act, 2021
State:
Rajasthan
Date:
18 Dec 2021
Department:
Medical and Health Department
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