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  1. Home
  2. Acts
  3. Punjab
  4. U

Punjab Acts Starting With U

Punjab act 010 of 1918 : Usurious Loans Act, 1918
State: Punjab
punjab act 017 of 1940 : Urban Immovable Property Tax Act, 1940
State: Punjab
punjab act 005 of 1943 : Urban Immovable Property Tax (Validation of Lists) Act, 1943
State: Punjab
punjab act 007 of 1947 : University Act, 1947
State: Punjab
punjab act 022 of 1964 : Urban Estates (Development and Regulation) Act, 1964
State: Punjab
Punjab act 033 of 2008 : The UNORGANISED WORKERS SOCIAL SECURITY ACT, 2008
State: Punjab Date: 30 Aug 2008 Department: Department of Labour
Punjab act 025 of 2009 : The Central Universities Act, 2009
State: Punjab Date: 20 Mar 2009 Department: Department of Higher Education
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