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Home
Acts
Punjab
S
Punjab Acts Starting With S
Punjab act 008 of 1925 : Sikh Gurdwaras Act, 1925
State:
Punjab
punjab act 024 of 1925 : Sikh Gurdwaras (Supplementary) Act, 1925
State:
Punjab
punjab act 005 of 1935 : State Aid to Industries Act, 1935
State:
Punjab
punjab act 007 of 1941 : Suppression of Indecent Advertisements Act, 1941
State:
Punjab
punjab act 025 of 1953 : Sikh Gurdwaras Board (Transitional Provisions) Act, 1953
State:
Punjab
punjab act 017 of 1953 : Silkworm Seed Control Act, 1953
State:
Punjab
punjab act 012 of 1953 : Security of the State Act, 1953
State:
Punjab
punjab act 032 of 1954 : Sikh Gurdwaras Committees Election (Validation) Act, 1954
State:
Punjab
punjab act 021 of 1954 : State Tube-Well Act, 1954
State:
Punjab
punjab act 038 of 1956 : Special Powers (Press) Act, 1956
State:
Punjab
Punjab act 022 of 1956 : The Salaries and Allowances of Deputy Ministers, Punjab, Act, 1956
State:
Punjab
Date:
19 Sep 1956
Department:
Department of General Administration
punjab act 041 of 1963 : Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963
State:
Punjab
punjab act 038 of 1963 : State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963
State:
Punjab
punjab act 008 of 1966 : Salaries and Allowances (Validation) Act, 1966
State:
Punjab
Punjab act 054 of 1966 : The Seed Act 1966
State:
Punjab
Date:
29 Dec 1966
Department:
Department of Punjab State Seed Certification Authority
punjab act 024 of 1969 : School Education Board Act, 1969
State:
Punjab
Punjab act 0244 of 1975 : The Societies Registration Act ( Act XXI of 1960 )
State:
Punjab
Date:
15 Mar 1976
Department:
Department of Punjab State Seed Certification Authority
Ministry:
Ministry of Labour and Employment
Punjab act 011 of 1976 : The Sales Promotion Employees (Conditions of Service) Act, 1976
State:
Punjab
Date:
25 Jan 1976
Department:
Department of Labour
Punjab act 012 of 1978 : The SALARY AND ALLOWANCES OF LEADER OF OPPOSITION IN LEGISLATIVE ASSEMBLY ACT, 1978
State:
Punjab
Date:
18 Sep 1978
Department:
Department of Parliamentary Affairs
Punjab act 076 of 2006 : The SAW MILLS RULES
State:
Punjab
Date:
7 Jul 2006
Department:
Department of Forest and Wild Life
Punjab act 020 of 2008 : The Sri Guru Granth Sahib World University Act, 2008
State:
Punjab
Date:
15 May 2008
Department:
Department of School Education
Punjab act 007 of 2011 : The Salary and Allowances of Leader of Opposition in Legislative Assembly (Amendment) Act, 2011
State:
Punjab
Date:
4 Apr 2011
Department:
Department of Parliamentary Affairs
Punjab act 014 of 2013 : The Sexual Harassment at Workplace Act
State:
Punjab
Date:
22 Apr 2013
Department:
Department of Social Justice and Empowerment
Punjab act 007 of 2014 : The street vendors (protection of livelihood and regulation of street vending) act, 2014
State:
Punjab
Date:
4 Mar 2014
Department:
Department of Local Government
Punjab act 024 of 2015 : The Surya World University Act, 2015.
State:
Punjab
Date:
4 Jun 2015
Department:
Department of Higher Education
Punjab act 043 of 2016 : The Sri Guru Ram Das University of Health Sciences Act, 2016.
State:
Punjab
Date:
17 Nov 2016
Department:
Department of Medical Education And Research
Punjab act 012 of 2018 : The Salary and Allowances of Leader of Opposition in Legislative Assembly (Amendment) Act, 2018 (12 of 2018)
State:
Punjab
Date:
27 Apr 2018
Department:
Department of Parliamentary Affairs
Punjab act 014 of 2018 : The Salaries and Allowances of Deputy Ministers Punjab(Amendment) Act 2018 14 of 2018
State:
Punjab
Date:
27 Apr 2018
Department:
Department of Finance
Punjab act 014 of 2019 : The Salaries and Allowances of Deputy Ministers, Punjab (Amendment) Act, 2019 (Punjab Act No. 14 of 2019)
State:
Punjab
Date:
23 Sep 2019
Department:
Department of Parliamentary Affairs
Punjab act 015 of 2019 : The Salary and Allowances of Leader of Opposition in Legislative Assembly (Amendment) Act, 2019. (Punjab Act No. 15 of 2019)
State:
Punjab
Date:
25 Sep 2019
Department:
Department of Parliamentary Affairs
Punjab act 012 of 2020 : The Sri Guru Teg Bahadur State University of Law, Punjab Act, 2020. (Punjab Act No. 12 of 2020)
State:
Punjab
Date:
30 Sep 2020
Department:
Department of Higher Education
Punjab act 010 of 2021 : The shaheed bhagat singh state university act, 2021
State:
Punjab
Date:
1 Apr 2021
Department:
Department of Technical Education
Punjab act 009 of 2021 : The sardar beant singh state university act, 2021
State:
Punjab
Date:
1 Apr 2021
Department:
Department of Technical Education
Punjab act 002 of 2022 : The State Dam Safety Organisation (SDSO) to discharge the powers and functions as per the provisions laid down in the Dam Safety Act, 2021
State:
Punjab
Date:
23 Jun 2023
Department:
Department of Water Resources
Punjab act 001 of 2022 : The State Committee on Dam Safety (SCDS) for the State of Punjab as per Chapter IV under section 11 of Dam Safety Act, 2021
State:
Punjab
Date:
1 Jun 2022
Department:
Department of Water Resources
Punjab act 005 of 2023 : The Salaries and Allowances of Chief Whip in Punjab Legislative Assembly Act, 2023. (Punjab Act No. 5 of 2023)
State:
Punjab
Date:
13 Apr 2023
Department:
Department of Parliamentary Affairs
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