Punjab Acts Starting With M

punjab act 001 of 1916 : Military Transport Act, 1916
State: Punjab
punjab act 002 of 1916 : Medical Registration Act, 1916
State: Punjab
punjab act 004 of 1934 : Municipal (Tax-Validating) Act, 1934
State: Punjab
punjab act 001 of 1939 : Motor Spirit (Taxation of Sales) Act, 1939
State: Punjab
Punjab act 011 of 1948 : The MINIMUM WAGES ACT, 1948
State: Punjab Date: 15 Mar 1948 Department: Department of Labour
Punjab act 067 of 1957 : The MINES AND MINERALS (DEVELOPMENT AND REGULATION) ACT, 1957
State: Punjab Date: 28 Dec 1957 Department: Department of Water Resources
punjab act 001 of 1958 : Mechanical Vehicles (Bridge Tolls) Act, 1957
State: Punjab
Punjab act 027 of 1961 : The MOTOR TRANSPORT WORKERS ACT, 1961
State: Punjab Date: 20 May 1961 Department: Department of Labour
Punjab act 053 of 1961 : The MATERNITY BENEFIT ACT, 1961
State: Punjab Date: 12 Dec 1961 Department: Department of Labour
punjab act 009 of 1965 : Ministers and Deputy Ministers Salaries and Allowances (Validation) Act, 1965
State: Punjab
Punjab act 034 of 1971 : The Medical Termination of Pregnancy Act 1971
State: Punjab Date: 10 Aug 1971 Department: Department of Health & Family Welfare
Punjab act 003 of 1976 : The Municipal Elections Rules for Municipal Councils
State: Punjab Date: 5 Jun 1995 Department: Department of Local Government
Punjab act 042 of 1976 : The Municipal Elections Rules for Municipal Corporations
State: Punjab Date: 5 Jun 1995 Department: Department of Local Government
Punjab act 042 of 2005 : The Mahatma Gandhi National Rural Employment Guarantee Act, 2005
State: Punjab Date: 12 Sep 2005 Department: Department of Rural Development and Panchayat
Punjab act 056 of 2007 : The Maintenance and Welfare of Parents and Senior Citizens Act, 2007
State: Punjab Date: 29 Dec 2007 Department: Department of Social Security
Punjab act 005 of 2015 : The Maharaja Ranjit Singh Punjab Technical University Act 2014
State: Punjab Date: 12 Feb 2015 Department: Department of Technical Education
Punjab act 019 of 2016 : The Maharaja Ranjit Singh State Technical University (Amendment) Act, 2016.
State: Punjab Date: 19 May 2016 Department: Department of Technical Education
Punjab act 007 of 2017 : The Maharaja Ranjit Singh Punjab Technical University (Amendment) Act, 2017. (Punjab Act No. 7 of 2017)
State: Punjab Date: 17 Jul 2017 Department: Department of Technical Education
Punjab act 010 of 2017 : The Mental Healthcare Act, 2017
State: Punjab Date: 7 Apr 2017 Department: Department of Health & Family Welfare
Punjab act 004 of 2018 : The Maharaj Ranjit Singh Punjab Technical University (Second Amendment) Act, 2017 (4 of 2018)
State: Punjab Date: 17 Jan 2018 Department: Department of Technical Education
Punjab act 012 of 2019 : The Maharaja Bhupinder Singh Punjab Sports University Bill 2019
State: Punjab Date: 31 Jul 2019 Department: Department of Sports
Punjab act 011 of 2019 : The Maharaja Bhupinder Singh Punjab Sports University Act, 2019. (Punjab Act No. 11 of 2019)
State: Punjab Date: 29 Aug 2019 Department: Department of Sports