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Home
Acts
Punjab
L
Punjab Acts Starting With L
Punjab act 001 of 1894 : The Land Acquisition Act 1894
State:
Punjab
Date:
2 Feb 1894
Department:
Department of Colonization
punjab act 009 of 1914 : Local Authorities Loans Act, 1914
State:
Punjab
punjab act 001 of 1920 : Limitation (Custom) Act, 1920
State:
Punjab
punjab act 004 of 1942 : Legislative Assembly (Allowances of Members) Act, 1942
State:
Punjab
punjab act 019 of 1950 : Local Authorities Census Expenses Contribution Act, 1950
State:
Punjab
punjab act 034 of 1953 : Local Authorities Laws (Exercise of Powers) Act, 1953
State:
Punjab
punjab act 036 of 1954 : Land Revenue (Surcharge) Act, 1954
State:
Punjab
punjab act 006 of 1956 : Land Revenue (Special Assessments) Act, 1955
State:
Punjab
punjab act 033 of 1957 : Laws (Application) Act, 1957
State:
Punjab
punjab act 007 of 1957 : Laws (Extension No. 2) Act, 1957
State:
Punjab
punjab act 023 of 1957 : Laws (Extension No. 3) Act, 1957
State:
Punjab
punjab act 018 of 1958 : Laws (Extension No. 4) Act, 1958
State:
Punjab
punjab act 006 of 1958 : Land Revenue (Special Charges) Act, 1958
State:
Punjab
punjab act 041 of 1960 : Laws (Extension No. 8) Act, 1960
State:
Punjab
punjab act 038 of 1960 : Land Revenue (Additional Surcharge) Act, 1960
State:
Punjab
punjab act 008 of 1961 : Laws (Extension No. 10) Act, 1961
State:
Punjab
punjab act 007 of 1962 : Land Revenue Special Assessment (Exemption) Act, 1962
State:
Punjab
Punjab act 051 of 1988 : The LABOUR LAWS (EXEMPTION FROM FURNISHING RETURNS AND MAINTAINING REGISTERS BY CERTAIN ESTABLISHMENTS) ACT, 1988
State:
Punjab
Date:
24 Sep 1988
Department:
Department of Labour
Punjab act 017 of 1998 : The LOTTERIES (REGULATION) ACT, 1998
State:
Punjab
Date:
7 Jul 1998
Department:
Department of Finance
Punjab act 025 of 2005 : The Lovely Professional University Act, 2005
State:
Punjab
Date:
23 Dec 2005
Department:
Department of Higher Education
Punjab act 001 of 2010 : The Legal Metrology Act Punjab
State:
Punjab
Date:
13 Jan 2010
Department:
Department of Food and Civil Supply
Punjab act 022 of 2021 : The Lamrin Tech Skills University, Punjab Act, 2021. (Punjab Act No. 22 of 2021)
State:
Punjab
Date:
9 Dec 2021
Department:
Department of Higher Education
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