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Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
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Home
Acts
Punjab
K
Punjab Acts Starting With K
Punjab act 044 of 2016 : The Khalsa University Act, 2016.
State:
Punjab
Date:
17 Nov 2016
Department:
Department of Higher Education
Punjab act 009 of 2017 : The Khalsa University (Repeal) Act, 2017. (Punjab Act No. 9 of 2017)
State:
Punjab
Date:
17 Jul 2017
Department:
Department of Higher Education
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