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Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
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Home
Acts
Punjab
J
Punjab Acts Starting With J
Punjab act 021 of 2008 : The Jagat Jot Sri Gru Granth Sahib Satkar Act, 2008
State:
Punjab
Date:
20 Jun 2008
Department:
Department of Election
Punjab act 002 of 2016 : The Juvenile Justice (Care and Protection of Children) Act, 2015.
State:
Punjab
Date:
31 Dec 2016
Department:
Department of Social Security
Punjab act 019 of 2019 : The Jagat Guru Nanak Dev Punjab State Open University Act, 2019. (Punjab Act No. 19 of 2019)
State:
Punjab
Date:
20 Dec 2019
Department:
Department of Higher Education
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