Punjab Acts Starting With D

punjab act 003 of 1927 : District Boards (Tax-Validating) Act, 1927
State: Punjab
punjab act 002 of 1936 : Debtors' Protection Act, 1936
State: Punjab
Punjab act 023 of 1940 : The DRUGS AND COSMETICS ACT AND RULES
State: Punjab Date: 30 Jun 2005 Department: Department of Health & Family Welfare
punjab act 010 of 1951 : Development of Damaged Areas Act, 1951
State: Punjab
punjab act 008 of 1955 : Departmental Enquiries (Powers) Act, 1955
State: Punjab
punjab act 011 of 1958 : Distressed Persons (Facilities for Loans) Act, 1958
State: Punjab
punjab act 008 of 1963 : Development of Damaged Areas (Validation) Act, 1963
State: Punjab
Punjab act 053 of 2005 : The DISASTER MANAGEMENT ACT, 2005
State: Punjab Date: 24 Feb 2006 Department: Department of Revenue
Punjab act 043 of 2005 : The Domestic Voilence act
State: Punjab Date: 13 Dec 2005 Department: Department of Social Security
Punjab act 014 of 2013 : The DAV University Act, 2012
State: Punjab Date: 25 Jan 2013 Department: Department of Higher Education
Punjab act 015 of 2013 : The Desh Bhagat University Act, 2012
State: Punjab Date: 25 Jan 2013 Department: Department of Higher Education
Punjab act 015 of 2013 : The Desh Bhagat University Act, 2012.
State: Punjab Date: 18 Feb 2013 Department: Department of Higher Education
Punjab act 014 of 2013 : The DAV University Act, 2012.
State: Punjab Date: 18 Feb 2013 Department: Department of Higher Education