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  • Browse Acts
  • Punjab
  • A
Punjab act 026 of 1996 : The Arbitration & Conciliation Act 1996
State: Punjab
Date: 16 Aug 1996
Department: Department of Public Works
Ministry: Ministry of Law and Justice
Punjab act 006 of 2012 : The Adesh University Act, 2012
State: Punjab
Date: 10 Jul 2012
Department: Department of Higher Education
Punjab act 025 of 2015 : The Akal University Act 2015
State: Punjab
Date: 19 May 2015
Department: Department of Higher Education
Punjab act 042 of 2016 : The Amritsar Culture And Tourism Development Authority Act, 2016
State: Punjab
Date: 17 Nov 2016
Department: Department of Tourism and Cultural Affairs
Punjab act 038 of 2016 : The A compensatory afforestation act 2016
State: Punjab
Date: 3 Aug 2016
Department: Department of Forest and Wild Life
Punjab act 013 of 2016 : The Amritsar Walled City (Recognition of Usage) Act, 2016.
State: Punjab
Date: 29 Apr 2016
Department: Department of Local Government
Punjab act 023 of 2017 : The Amritsar Walled City (Recognition of Usage) Amendment Act, 2017. (Punjab Act No. 23 of 2017)
State: Punjab
Date: 29 Dec 2017
Department: Department of Local Government
Punjab act 005 of 2019 : The Amritsar Walled City (Recognition of Usage) Amendment Act, 2019 (Punjab Act No. 5 of 2019)
State: Punjab
Date: 6 Mar 2019
Department: Department of Local Government
Punjab act 006 of 2021 : The Amity University, Punjab Act, 2021. (Punjab Act No. 6 of 2021).
State: Punjab
Date: 30 Mar 2021
Department: Department of Higher Education
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