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  3. Punjab
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Punjab Acts Starting With "

Punjab act 006 of 2004 : The "The Punjab One-time Voluntary Disclosure and Settlement of Violations of the Buildings constructed in Violation of the Building Bye-laws in the Corporations and the Municipalities Act, 2004"
State: Punjab Date: 5 Apr 2004 Department: Department of Local Government
Punjab act 002 of 2005 : The "The Salary and Allowances of Leader of Opposition in Legislative Assembly (Amendment) Act, 2004"
State: Punjab Date: 7 Jan 2005 Department: Department of Parliamentary Affairs
Punjab act 021 of 2005 : The "The Punjab Technical University (Amendment) Act, 2005"
State: Punjab Date: 18 Nov 2005 Department: Department of Technical Education
Punjab act 016 of 2005 : The "The Guru Angad Dev Veterinary and Animal Sciences University Act, 2005"
State: Punjab Date: 29 Jul 2005 Department: Department of Animal Husbandry
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