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  1. Home
  2. Acts
  3. Puducherry
  4. R

Puducherry Acts Starting With R

Puducherry act 017 of 1970 : Registration (Pondicherry Amendment) Act, 1970
State: Puducherry
Pondicherry act 035 of 2009 : The Right of Children to Free and Compulsory Education Act, 2009
State: Puducherry Date: 26 Aug 2009 Department: LAW DEPARTMENT
Pondicherry act 030 of 2013 : The RIGHT TO FAIR COMPENSATION AND TRANSPARENCY IN LAND ACQUISITION, REHABILITATION AND RESETTLEMENT ACT, 2013
State: Puducherry Date: 26 Sep 2013 Department: LAW DEPARTMENT
Pondicherry act 049 of 2016 : The RIGHTS OF PERSONS WITH DISABILITIES ACT, 2016
State: Puducherry Date: 27 Dec 2016 Department: LAW DEPARTMENT
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