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Home
Acts
Puducherry
P
Puducherry Acts Starting With P
Pondicherry act 059 of 1960 : The PREVENTION OF CRUELTY TO ANIMALS ACT, 1960
State:
Puducherry
Date:
26 Dec 1960
Department:
LAW DEPARTMENT
Ministry:
Ministry of NO MINISTRY
Puducherry act 049 of 1962 : Pondicherry (Administration) Act, 1962
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Puducherry act 006 of 1964 : Pondicherry Catering Establishments Act, 1964
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Puducherry act 009 of 1964 : Pondicherry Shops and Establishments Act, 1964
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Ministry:
Ministry of Vidhai
Puducherry act 003 of 1964 : Pondicherry Stamp Duty (Amendment) Act, 1964
State:
Puducherry
Pondicherry act 013 of 1964 : The PUDUCHERRY CINEMAS(REGULATION) ACT, 1964
State:
Puducherry
Date:
15 Jan 1965
Department:
LAW DEPARTMENT
Pondicherry act 008 of 1964 : The PUDUCHERRY INDUSTRIAL ESTABLISHMENTS(NATIONAL AND FESTIVAL HOLIDAYS)ACT, 1964
State:
Puducherry
Date:
30 Apr 1964
Department:
LAW DEPARTMENT
Pondicherry act 006 of 1964 : The PUDUCHERRY CATERING ESTABLISHMENTS ACT,1964
State:
Puducherry
Date:
23 Apr 1964
Department:
LAW DEPARTMENT
Pondicherry act 017 of 1964 : The PUDUCHERRY GIFT GOODS (UNLAWFUL POSSESSION) ACT, 1964
State:
Puducherry
Date:
9 Mar 1965
Department:
LAW DEPARTMENT
Pondicherry act 009 of 1964 : The PUDUCHERRY SHOPS AND ESTABLISHMENTS ACT, 1964
State:
Puducherry
Date:
13 Nov 1964
Department:
LAW DEPARTMENT
Puducherry act 015 of 1965 : Pondicherry Gaming Act, 1965
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Ministry:
Ministry of Vidhai
Puducherry act 013 of 1965 : Pondicherry General Clauses Act, 1965
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Puducherry act 017 of 1964 : Pondicherry Gift Goods (Unlawful Possession) Act, 1964
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Puducherry act 003 of 1965 : Pondicherry Official Languages Act, 1965
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Ministry:
Ministry of Personnel
Puducherry act 014 of 1965 : Pondicherry Home Guards Act, 1965
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Puducherry act 005 of 1965 : Pondicherry Homoeopathic Practitioners' Act, 1965
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Puducherry act 009 of 1965 : Pondicherry Dramatic Performances Act, 1965
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Puducherry act 013 of 1964 : Pondicherry Cinemas (Regulation) Act, 1964
State:
Puducherry
Puducherry act 017 of 1965 : Pondicherry Sugarcane Development and Levy of Cess Act, 1965
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Ministry:
Ministry of Home
Pondicherry act 003 of 1965 : The PUDUCHERRY OFFICIAL LANGUAGES ACT, 1965
State:
Puducherry
Date:
3 Apr 1965
Department:
LAW DEPARTMENT
Pondicherry act 009 of 1965 : The PUDUCHERRY DRAMATIC PERFORMANCES ACT, 1965
State:
Puducherry
Date:
24 Apr 1965
Department:
LAW DEPARTMENT
Pondicherry act 013 of 1965 : The PUDUCHERRY GENERAL CLAUSES ACT, 1965
State:
Puducherry
Date:
26 Oct 1965
Department:
LAW DEPARTMENT
Pondicherry act 005 of 1965 : The PUDUCHERRY HOMOEOPATHIC PRACTITIONERS ACT, 1965
State:
Puducherry
Date:
11 Apr 1965
Department:
LAW DEPARTMENT
Pondicherry act 015 of 1965 : The PUDUCHERRY GAMING ACT, 1965
State:
Puducherry
Date:
27 Oct 1965
Department:
LAW DEPARTMENT
Pondicherry act 014 of 1965 : The PUDUCHERRY HOME GUARDS ACT, 1965
State:
Puducherry
Date:
26 Oct 1965
Department:
LAW DEPARTMENT
Pondicherry act 008 of 1965 : Pondicherry Animals and Birds Sacrifices Prohibition Act, 1965
State:
Puducherry
Department:
LAW DEPARTMENT
Puducherry act 006 of 1966 : Police (Pondicherry Amendment) Act, 1966
State:
Puducherry
Puducherry act 010 of 1966 : Pondicherry Usury Laws (Amendment) Act, 1966
State:
Puducherry
Puducherry act 012 of 1966 : Pondicherry Civil Courts Act, 1966
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Ministry:
Ministry of Law Department
Puducherry act 011 of 1966 : Pondicherry Pawnbrokers Act, 1966
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Ministry:
Ministry of Environment, Science and Technologies
Pondicherry act 012 of 1966 : The PUDUCHERRY CIVIL COURTS ACT, 1966
State:
Puducherry
Date:
21 Oct 1966
Department:
LAW DEPARTMENT
Pondicherry act 011 of 1966 : The PUDUCHERRY PAWNBROKERS ACT, 1966
State:
Puducherry
Date:
3 Jun 1966
Department:
LAW DEPARTMENT
Puducherry act 005 of 1967 : Pondicherry Motor Vehicles Taxation Act, 1967
State:
Puducherry
Puducherry act 004 of 1967 : Pondicherry Notaires Decree (Amendment) Act, 1967
State:
Puducherry
Puducherry act 019 of 1966 : Pondicherry Chamber of Commerce Constitution (Amendment) Act, 1966
State:
Puducherry
Puducherry act 018 of 1966 : Pondicherry Chit Funds Act, 1966
State:
Puducherry
Puducherry act 008 of 1967 : Pondicherry Survey and Boundaries Act, 1967
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Pondicherry act 005 of 1967 : The PUDUCHERRY MOTOR VEHICLES TAXATION ACT, 1967
State:
Puducherry
Department:
LAW DEPARTMENT
Puducherry act 026 of 1968 : Pondicherry (Extension of Laws) Act, 1968
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Puducherry act 006 of 1968 : Pondicherry Prevention of Cow Slaughter Act, 1968
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Pondicherry act 006 of 1968 : The PUDUCHERRY PREVENTION OF COW SLAUGHTER ACT, 1968
State:
Puducherry
Date:
4 May 1968
Department:
LAW DEPARTMENT
Puducherry act 004 of 1969 : Pondicherry Monts De Piete Institutions (Abolition) Act, 1969
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Pondicherry act 005 of 1969 : The PUDUCHERRY BUILDINGS (LEASE AND RENT CONTROL) ACT, 1969
State:
Puducherry
Date:
1 Aug 1969
Department:
LAW DEPARTMENT
Ministry:
Ministry of Animal Husbandry
Puducherry act 023 of 1970 : Pondicherry Patente (Abolition) Act, 1970
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Ministry:
Ministry of Vidhai
Puducherry act 009 of 1970 : Payment of Wages (Pondicherry Amendment) Act, 1970
State:
Puducherry
Puducherry act 013 of 1970 : Pondicherry Town and Country Planning Act, 1969
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Puducherry act 016 of 1970 : Pondicherry Plant Diseases and Pests Act, 1970
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Ministry:
Ministry of Vidhai
Puducherry act 014 of 1970 : Pondicherry Revenue Recovery Act, 1970
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Puducherry act 028 of 1970 : Pondicherry Settlement Act, 1970
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Pondicherry act 026 of 1970 : The PUDUCHERRY MONEY LENDERS ACT, 1970
State:
Puducherry
Date:
1 Oct 1970
Department:
LAW DEPARTMENT
Ministry:
Ministry of Law Department
Pondicherry act 012 of 1970 : The PUDUCHERRY EXCISE ACT, 1970
State:
Puducherry
Department:
LAW DEPARTMENT
Pondicherry act 014 of 1970 : The PUDUCHERRY REVENUE RECOVERY ACT, 1970
State:
Puducherry
Date:
20 Jun 1970
Department:
LAW DEPARTMENT
Pondicherry act 016 of 1970 : The PUDUCHERRY PLANT DISEASES AND PESTS ACT, 1970
State:
Puducherry
Date:
20 Jun 1970
Department:
LAW DEPARTMENT
Pondicherry act 028 of 1970 : The PUDUCHERRY SETTLEMENT ACT, 1970
State:
Puducherry
Date:
28 Oct 1970
Department:
LAW DEPARTMENT
Pondicherry act 023 of 1970 : The PUDUCHERRY PATENTE (ABOLITION) ACT, 1970
State:
Puducherry
Date:
23 Jul 1970
Department:
LAW DEPARTMENT
Puducherry act 004 of 1971 : Pondicherry Occupants of Kudiyiruppu (Protection from Eviction) Act, 1970
State:
Puducherry
Puducherry act 002 of 1971 : Pondicherry Land Encroachment Act, 1970
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Puducherry act 016 of 1971 : Pondicherry Landing and Shipping Fees Act, 1971
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Puducherry act 009 of 1971 : Pondicherry Cultivating Tenants Protection Act, 1970
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Puducherry act 005 of 1971 : Pondichiarry Cultivating Tenants (Payment of Fair Rent) Act, 1970
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Puducherry act 003 of 1971 : Pondicherry State Aid to Industries Act, 1970
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Pondicherry act 009 of 1971 : The PUDUCHERRY CULTIVATING TENANTS PROTECTION ACT, 1970
State:
Puducherry
Department:
LAW DEPARTMENT
Pondicherry act 012 of 1971 : The PARLIAMENTARY SECRETARY (PAYMENT OF SPECIAL ALLOWANCE AND PREVENTION OF DISQUALIFICATION) ACT, 1971
State:
Puducherry
Date:
11 Jun 1971
Department:
LAW DEPARTMENT
Pondicherry act 005 of 1971 : The PUDUCHERRY CULTIVATING TENANTS (PAYMENT OF FAIR RENT) ACT, 1970
State:
Puducherry
Date:
27 Feb 1971
Department:
LAW DEPARTMENT
Pondicherry act 016 of 1971 : The PUDUCHERRY LANDING AND SHIPPING FEES ACT, 1971
State:
Puducherry
Date:
4 Aug 1971
Department:
LAW DEPARTMENT
Pondicherry act 003 of 1971 : The PUDUCHERRY STATE AID TO INDUSTRIES ACT, 1970
State:
Puducherry
Date:
10 Feb 1971
Department:
LAW DEPARTMENT
Pondicherry act 002 of 1971 : The PUDUCHERRY LAND ENCROACHMENT ACT, 1970
State:
Puducherry
Date:
8 Feb 1971
Department:
LAW DEPARTMENT
Puducherry act 010 of 1972 : Pondicherry Hindu Religious Institutions Act, 1972
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Pondicherry act 010 of 1972 : The PUDUCHERRY HINDU RELIGIOUS INSTITUTIONS ACT, 1972
State:
Puducherry
Date:
9 Oct 1972
Department:
LAW DEPARTMENT
Puducherry act 007 of 1973 : Pondicherry Co-operative Societies Act, 1972
State:
Puducherry
Department:
Department of LAW DEPARTMENT
Puducherry act 006 of 1973 : Pondicherry Court-Fees and Suits Valuation Act, 1972
State:
Puducherry
Puducherry act 010 of 1973 : Pondicherry Village and Commune Panchayats Act, 1973
State:
Puducherry
Pondicherry act 006 of 1973 : The PUDUCHERRY COURT FEES AND SUITS VALUATION ACT, 1972
State:
Puducherry
Department:
LAW DEPARTMENT
Pondicherry act 010 of 1973 : The PUDUCHERRY VILLAGE AND COMMUNE PANCHAYATS ACT, 1973
State:
Puducherry
Department:
LAW DEPARTMENT
Pondicherry act 009 of 1973 : The PUDUCHERRY MUNICIPALITIES ACT, 1973
State:
Puducherry
Department:
LAW DEPARTMENT
Pondicherry act 001 of 1973 : The PUDUCHERRY MUNICIPAL DECREE (LEVY AND VALIDATION OF TAXES, DUTIES, CESSES AND FEES) ACT, 1973
State:
Puducherry
Date:
21 Mar 1973
Department:
LAW DEPARTMENT
Pondicherry act 007 of 1973 : The PUDUCHERRY CO-OPERATIVE SOCIETIES ACT, 1972
State:
Puducherry
Date:
6 Jul 1973
Department:
LAW DEPARTMENT
Pondicherry act 004 of 1974 : The PUDUCHERRY NON-MOTORISED VEHICLES TAX ABOLITION ACT, 1973
State:
Puducherry
Date:
8 Apr 1974
Department:
LAW DEPARTMENT
Pondicherry act 008 of 1974 : The PUDUCHERRY OCCUPANTS OF KUDIYIRUPPU (CONFERMENT OF OWNERSHIP) ACT, 1973
State:
Puducherry
Date:
21 Aug 1974
Department:
LAW DEPARTMENT
Pondicherry act 003 of 1974 : The PUDUCHERRY AGRICULTURAL PRODUCE MARKETS ACT, 1973
State:
Puducherry
Date:
28 Mar 1974
Department:
LAW DEPARTMENT
Pondicherry act 007 of 1974 : The PUDUCHERRY HOUSING BOARD ACT, 1973
State:
Puducherry
Date:
25 Jul 1974
Department:
LAW DEPARTMENT
Pondicherry act 005 of 1974 : The PUDUCHERRY (PUBLIC) HEALTH ACT, 1973
State:
Puducherry
Date:
16 Apr 1974
Department:
LAW DEPARTMENT
Pondicherry act 009 of 1974 : The PUDUCHERRY LAND REFORMS (FIXATION OF CEILING ON LAND) ACT, 1973
State:
Puducherry
Date:
22 Sep 1974
Department:
LAW DEPARTMENT
Pondicherry act 004 of 1980 : The PUDUCHERRY EXCISE (EXTENSION) ACT, 1980.
State:
Puducherry
Date:
3 Apr 1980
Department:
LAW DEPARTMENT
Pondicherry act 011 of 1980 : The PUDUCHERRY KHADI AND VILLAGE INDUSTRIES BOARD ACT, 1980
State:
Puducherry
Date:
5 Dec 1980
Department:
LAW DEPARTMENT
Pondicherry act 009 of 1987 : The PUDUCHERRY SCHOOL EDUCATION ACT, 1987
State:
Puducherry
Date:
20 Oct 1987
Department:
LAW DEPARTMENT
Pondicherry act 008 of 1987 : The PUDUCHERRY APARTMENT OWNERSHIP ACT, 1987
State:
Puducherry
Date:
28 Jul 1987
Department:
LAW DEPARTMENT
Pondicherry act 011 of 1988 : The PUDUCHERRY EYES (AUTHORITY FOR USE FOR THERAPEUTIC PURPOSES) ACT, 1988
State:
Puducherry
Date:
19 May 1988
Department:
LAW DEPARTMENT
Pondicherry act 007 of 1989 : The PUDUCHERRY RELIEF FROM INDEBTEDNESS ACT, 1987
State:
Puducherry
Date:
24 Jun 1989
Department:
LAW DEPARTMENT
Pondicherry act 007 of 1990 : The PUDUCHERRY CO-OPERATIVE SOCIETIES (APPOINTMENT OF SPECIAL OFFICERS) ACT, 1990
State:
Puducherry
Date:
6 Nov 1990
Department:
LAW DEPARTMENT
Ministry:
Ministry of Law Department
Pondicherry act 013 of 1994 : The PUDUCHERRY MEMBERS OF THE LEGISLATIVE ASSEMBLY (PREVENTION OF DISQUALIFICATION) ACT, 1994
State:
Puducherry
Date:
17 Nov 1994
Department:
LAW DEPARTMENT
Pondicherry act 006 of 1994 : The PUDUCHERRY DISTRICT PLANNING COMMITTEE ACT, 1994
State:
Puducherry
Date:
22 Apr 1994
Department:
LAW DEPARTMENT
Ministry:
Ministry of Law Department
Pondicherry act 015 of 1994 : The PUDUCHERRY LIMITATION (REPEAL OF LOCAL LAWS) ACT, 1994
State:
Puducherry
Date:
3 Jan 1995
Department:
LAW DEPARTMENT
Pondicherry act 006 of 2000 : The PUDUCHERRY OPEN PLACES (PREVENTION OF DISFIGUREMENT)ACT, 2000
State:
Puducherry
Date:
20 Dec 2000
Department:
LAW DEPARTMENT
Pondicherry act 008 of 2001 : The PUDUCHERRY COMPULSORY ELEMENTARY EDUCATION ACT, 2000
State:
Puducherry
Date:
5 Oct 2001
Department:
LAW DEPARTMENT
Pondicherry act 002 of 2002 : The PUDUCHERRY WOMEN S COMMISSION ACT, 2001
State:
Puducherry
Date:
12 Jan 2002
Department:
LAW DEPARTMENT
Pondicherry act 002 of 2003 : The PUDUCHERRY GROUND WATER (CONTROL AND REGULATION) ACT, 2002
State:
Puducherry
Date:
23 Jan 2003
Department:
LAW DEPARTMENT
Pondicherry act 008 of 2004 : The PUDUCHERRY BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION ACT, 2003
State:
Puducherry
Date:
1 Dec 2004
Department:
LAW DEPARTMENT
Pondicherry act 001 of 2005 : The PUDUCHERRY PROTECTION OF INTERESTS OF DEPOSITORS IN FINANCIAL ESTABLISHMENTS ACT, 2004
State:
Puducherry
Date:
15 Mar 2005
Department:
LAW DEPARTMENT
Pondicherry act 044 of 2006 : The PONDICHERRY (ALTERATION OF NAME) ACT, 2006
State:
Puducherry
Date:
13 Sep 2006
Department:
LAW DEPARTMENT
Pondicherry act 006 of 2007 : The Prohibition of Child Marriage Act, 2006
State:
Puducherry
Date:
10 Jan 2007
Department:
LAW DEPARTMENT
Pondicherry act 006 of 2008 : The PUDUCHERRY MARINE FISHING REGULATION ACT, 2008
State:
Puducherry
Date:
30 Sep 2008
Department:
LAW DEPARTMENT
Pondicherry act 010 of 2010 : The PUDUCHERRY PREVENTION OF ANTI-SOCIAL ACTIVITIES ACT, 2008
State:
Puducherry
Date:
5 Dec 2010
Department:
LAW DEPARTMENT
Pondicherry act 006 of 2017 : The PUDUCHERRY GOODS AND SERVICES TAX ACT, 2017
State:
Puducherry
Department:
LAW DEPARTMENT
Pondicherry act 010 of 2017 : The PUDUCHERRY LOADING AND UNLOADING (REGULATION OF EMPLOYMENT AND WELFARE) ACT, 2017
State:
Puducherry
Department:
LAW DEPARTMENT
Pondicherry act 004 of 2020 : The Puducherry Technological University Act, 2019
State:
Puducherry
Department:
LAW DEPARTMENT
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