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  1. Home
  2. Acts
  3. Puducherry
  4. M

Puducherry Acts Starting With M

Puducherry act 023 of 1943 : Madras Pawnbrokers Act, 1943
State: Puducherry
Puducherry act 020 of 1958 : Madras Weights and Measures (Enforcement) Act, 1958
State: Puducherry
Puducherry act 016 of 1966 : Motor Vehicles (Pondicherry Amendment) Act, 1966
State: Puducherry
Puducherry act 001 of 1968 : Mahe Land Reforms Act, 1968
State: Puducherry Department: Department of LAW DEPARTMENT Ministry: Ministry of Education
puducherry act 026 of 1970 : Money-Lenders' Act, 1970
State: Puducherry
Pondicherry act 056 of 2007 : The Maintenance and Welfare of Parents and Senior Citizens Act, 2007
State: Puducherry Date: 29 Dec 2007 Department: LAW DEPARTMENT
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