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  1. Home
  2. Acts
  3. Puducherry
  4. I

Puducherry Acts Starting With I

puducherry act 008 of 1964 : Industrial Establishments (National and Festival Holidays) Act, 1964
State: Puducherry
Puducherry act 018 of 1965 : Indian Fisheries (Pondicherry Amendment) Act, 1965
State: Puducherry
Puducherry act 008 of 1969 : Indian Partnership (Pondicherry Amendment) Act, 1969
State: Puducherry
Puducherry act 010 of 1969 : Indian Ports (Pondicherry Amendment) Act, 1969
State: Puducherry
Puducherry act 021 of 1970 : Indian Stamp (Pondicherry Amendment) Act, 1970
State: Puducherry
Pondicherry act 010 of 1980 : The INDIAN SUCCESSION (EXTENSION TO PUDUCHERRY) ACT, 1980
State: Puducherry Date: 13 Sep 1980 Department: LAW DEPARTMENT
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