All Parallel Title Appellant Respondent Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant. Let's chat.
Log in Sign Up
Select Country
India
UK
&
Ireland
  • AMICUS AI
  • CaseIQ
  • Keyword Research
  • Parallel Search
  • Browse
  • Commentaries
  • Columns
    My Project
    New chat
  • Federal
    • U.S. Supreme Court
    • Federal Circuit
    • 1st Circuit
    • 2d Circuit
    • 3d Circuit
    • 4th Circuit
    • 5th Circuit
    • 6th Circuit
    • 7th Circuit
    • 8th Circuit
    • 9th Circuit
    • 10th Circuit
    • 11th Circuit
    • Court of Appeals for the D.C. Circuit
    • Board of Immigration Appeals
    • Special Courts
    • Bankruptcy
  • State
    • Alabama
    • Alaska
    • Arkansas
    • Arizona
    • California
    • Colorado
    • Connecticut
    • Delaware
    • District Of Columbia
    • Florida
    • Georgia
    • Guam
    • Hawaii
    • Iowa
    • Idaho
    • Illinois
    • Indiana
    • Kansas
    • Kentucky
    • Louisiana
    • Massachusetts
    • Maryland
    • Maine
    • Michigan
    • Minnesota
    • Missouri
    • Mississippi
    • Montana
    • Nebraska
    • North Carolina
    • North Dakota
    • New Hampshire
    • New Jersey
    • Northern Mariana Islands
    • New Mexico
    • Nevada
    • New York
    • Ohio
    • Oklahoma
    • Oregon
    • Pennsylvania
    • Puerto Rico
    • Rhode Island
    • South Carolina
    • South Dakota
    • Tennessee
    • Texas
    • Utah
    • Virginia
    • Vermont
    • Washington
    • Wisconsin
    • West Virginia
    • Wyoming
  1. Home
  2. Acts
  3. Pondicherry
  4. S

Pondicherry Acts Starting With S

Pondicherry act 015 of 1964 : The SALARIES AND ALLOWANCES OF THE SPEAKER AND THE DEPUTY SPEAKER OF THE LEGISLATIVE ASSEMBLY (PUDUCHERRY) ACT, 1964
State: Pondicherry Date: 6 Feb 1965 Department: LAW DEPARTMENT
Pondicherry act 014 of 1964 : The SALARIES AND ALLOWANCES OF MINISTERS (PUDUCHERRY) ACT, 1964
State: Pondicherry Date: 22 Mar 1965 Department: LAW DEPARTMENT
Pondicherry act 016 of 1964 : The SALARY, ALLOWANCES AND PENSION OF MEMBERS OF THE LEGISLATIVE ASSEMBLY (PUDUCHERRY) ACT, 1964
State: Pondicherry Date: 6 Feb 1965 Department: LAW DEPARTMENT
Pondicherry act 010 of 1986 : The SLUM AREAS (IMPROVEMENT AND CLEARANCE) (PUDUCHERRY AMENDMENT) ACT, 1986
State: Pondicherry Date: 24 Aug 1986 Department: LAW DEPARTMENT
Pondicherry act 007 of 2014 : The STREET VENDORS (PROTECTION OF LIVELIHOOD AND REGULATION OF STREET VENDING) ACT, 2014
State: Pondicherry Date: 4 Mar 2014 Department: LAW DEPARTMENT
CaseMine
Know us better!
  • Request a Demo
  • Watch Casemine overview Videos
Company
  • About Us
  • Privacy Policy
  • Terms
  • FAQs
  • Careers
  • Columns
  • Contact Us
Help
  • Pricing
  • Help & Support
  • Features
  • Workflow
  • Campus Connect Fellow Program
  • CaseMine API
  • CaseMine's Bespoke AI Solutions
  • Judge Signup
  • Student Signup
CaseMine Tools
  • CaseIQ
  • Judgment Search
  • Parallel Search
  • AttorneyIQ
  • Browse Cases

© 2026 Gauge Data Solutions Pvt. Ltd. | Terms