Pondicherry Acts Starting With P

Pondicherry act 059 of 1960 : The PREVENTION OF CRUELTY TO ANIMALS ACT, 1960
State: Pondicherry Date: 26 Dec 1960 Department: LAW DEPARTMENT
Pondicherry act 049 of 1962 : The Pondicherry (Administration) Act, 1962
State: Pondicherry Date: 5 Dec 1962 Department: LAW DEPARTMENT
Pondicherry act 013 of 1964 : The PUDUCHERRY CINEMAS(REGULATION) ACT, 1964
State: Pondicherry Date: 15 Jan 1965 Department: LAW DEPARTMENT
Pondicherry act 008 of 1964 : The PUDUCHERRY INDUSTRIAL ESTABLISHMENTS(NATIONAL AND FESTIVAL HOLIDAYS)ACT, 1964
State: Pondicherry Date: 30 Apr 1964 Department: LAW DEPARTMENT
Pondicherry act 005 of 1967 : The PUDUCHERRY MOTOR VEHICLES TAXATION ACT, 1967
State: Pondicherry Date: 16 Oct 1967 Department: LAW DEPARTMENT
Pondicherry act 008 of 1967 : The PUDUCHERRY SURVEY AND BOUNDARIES ACT, 1967
State: Pondicherry Date: 1 Mar 1968 Department: LAW DEPARTMENT
Pondicherry act 026 of 1968 : The Pondicherry (Extension of Laws) Act, 1968
State: Pondicherry Date: 24 May 1968 Department: LAW DEPARTMENT
Pondicherry act 005 of 1969 : The PUDUCHERRY BUILDINGS (LEASE AND RENT CONTROL) ACT, 1969
State: Pondicherry Date: 1 Aug 1969 Department: LAW DEPARTMENT
Pondicherry act 012 of 1970 : The PUDUCHERRY EXCISE ACT, 1970
State: Pondicherry Date: 28 May 1970 Department: LAW DEPARTMENT
Pondicherry act 026 of 1970 : The PUDUCHERRY MONEY LENDERS ACT, 1970
State: Pondicherry Date: 1 Oct 1970 Department: LAW DEPARTMENT
Pondicherry act 013 of 1970 : The PUDUCHERRY TOWN AND COUNTRY PLANNING ACT, 1969
State: Pondicherry Date: 15 Sep 1971 Department: LAW DEPARTMENT
Pondicherry act 009 of 1971 : The PUDUCHERRY CULTIVATING TENANTS PROTECTION ACT, 1970
State: Pondicherry Date: 30 Mar 1971 Department: LAW DEPARTMENT
Pondicherry act 006 of 1973 : The PUDUCHERRY COURT FEES AND SUITS VALUATION ACT, 1972
State: Pondicherry Date: 6 Jul 1973 Department: LAW DEPARTMENT
Pondicherry act 009 of 1973 : The PUDUCHERRY MUNICIPALITIES ACT, 1973
State: Pondicherry Date: 16 Jan 1974 Department: LAW DEPARTMENT
Pondicherry act 010 of 1973 : The PUDUCHERRY VILLAGE AND COMMUNE PANCHAYATS ACT, 1973
State: Pondicherry Date: 16 Jan 1974 Department: LAW DEPARTMENT
Pondicherry act 005 of 1974 : The PUDUCHERRY (PUBLIC) HEALTH ACT, 1973
State: Pondicherry Date: 16 Apr 1974 Department: LAW DEPARTMENT
Pondicherry act 003 of 1974 : The PUDUCHERRY AGRICULTURAL PRODUCE MARKETS ACT, 1973
State: Pondicherry Date: 28 Mar 1974 Department: LAW DEPARTMENT
Pondicherry act 007 of 1974 : The PUDUCHERRY HOUSING BOARD ACT, 1973
State: Pondicherry Date: 25 Jul 1974 Department: LAW DEPARTMENT
Pondicherry act 009 of 1974 : The PUDUCHERRY LAND REFORMS (FIXATION OF CEILING ON LAND) ACT, 1973
State: Pondicherry Date: 22 Sep 1974 Department: LAW DEPARTMENT
Pondicherry act 008 of 1974 : The PUDUCHERRY OCCUPANTS OF KUDIYIRUPPU (CONFERMENT OF OWNERSHIP) ACT, 1973
State: Pondicherry Date: 21 Aug 1974 Department: LAW DEPARTMENT
Pondicherry act 004 of 1974 : The PUDUCHERRY NON-MOTORISED VEHICLES TAX ABOLITION ACT, 1973
State: Pondicherry Date: 8 Apr 1974 Department: LAW DEPARTMENT
Pondicherry act 004 of 1980 : The PUDUCHERRY EXCISE (EXTENSION) ACT, 1980.
State: Pondicherry Date: 3 Apr 1980 Department: LAW DEPARTMENT
Pondicherry act 011 of 1980 : The PUDUCHERRY KHADI AND VILLAGE INDUSTRIES BOARD ACT, 1980
State: Pondicherry Date: 5 Dec 1980 Department: LAW DEPARTMENT
Pondicherry act 009 of 1987 : The PUDUCHERRY SCHOOL EDUCATION ACT, 1987
State: Pondicherry Date: 20 Oct 1987 Department: LAW DEPARTMENT
Pondicherry act 008 of 1987 : The PUDUCHERRY APARTMENT OWNERSHIP ACT, 1987
State: Pondicherry Date: 28 Jul 1987 Department: LAW DEPARTMENT
Pondicherry act 011 of 1988 : The PUDUCHERRY EYES (AUTHORITY FOR USE FOR THERAPEUTIC PURPOSES) ACT, 1988
State: Pondicherry Date: 19 May 1988 Department: LAW DEPARTMENT
Pondicherry act 007 of 1989 : The PUDUCHERRY RELIEF FROM INDEBTEDNESS ACT, 1987
State: Pondicherry Date: 24 Jun 1989 Department: LAW DEPARTMENT
Pondicherry act 007 of 1990 : The PUDUCHERRY CO-OPERATIVE SOCIETIES (APPOINTMENT OF SPECIAL OFFICERS) ACT, 1990
State: Pondicherry Date: 6 Nov 1990 Department: LAW DEPARTMENT
Pondicherry act 006 of 1994 : The PUDUCHERRY DISTRICT PLANNING COMMITTEE ACT, 1994
State: Pondicherry Date: 22 Apr 1994 Department: LAW DEPARTMENT
Pondicherry act 013 of 1994 : The PUDUCHERRY MEMBERS OF THE LEGISLATIVE ASSEMBLY (PREVENTION OF DISQUALIFICATION) ACT, 1994
State: Pondicherry Date: 17 Nov 1994 Department: LAW DEPARTMENT
Pondicherry act 015 of 1994 : The PUDUCHERRY LIMITATION (REPEAL OF LOCAL LAWS) ACT, 1994
State: Pondicherry Date: 3 Jan 1995 Department: LAW DEPARTMENT
Pondicherry act 006 of 2000 : The PUDUCHERRY OPEN PLACES (PREVENTION OF DISFIGUREMENT)ACT, 2000
State: Pondicherry Date: 20 Dec 2000 Department: LAW DEPARTMENT
Pondicherry act 008 of 2001 : The PUDUCHERRY COMPULSORY ELEMENTARY EDUCATION ACT, 2000
State: Pondicherry Date: 5 Oct 2001 Department: LAW DEPARTMENT
Pondicherry act 002 of 2002 : The PUDUCHERRY WOMEN S COMMISSION ACT, 2001
State: Pondicherry Date: 12 Jan 2002 Department: LAW DEPARTMENT
Pondicherry act 002 of 2003 : The PUDUCHERRY GROUND WATER (CONTROL AND REGULATION) ACT, 2002
State: Pondicherry Date: 23 Jan 2003 Department: LAW DEPARTMENT
Pondicherry act 008 of 2004 : The PUDUCHERRY BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION ACT, 2003
State: Pondicherry Date: 1 Dec 2004 Department: LAW DEPARTMENT
Pondicherry act 001 of 2005 : The PUDUCHERRY PROTECTION OF INTERESTS OF DEPOSITORS IN FINANCIAL ESTABLISHMENTS ACT, 2004
State: Pondicherry Date: 15 Mar 2005 Department: LAW DEPARTMENT
Pondicherry act 029 of 2005 : The PRIVATE SECURITY AGENCIES (REGULATION) ACT, 2005
State: Pondicherry Date: 23 Jun 2005 Department: LAW DEPARTMENT
Pondicherry act 29 of 2005 : The PRIVATE SECURITY AGENCIES (REGULATION) ACT, 2005
State: Pondicherry Department: Department of LAW DEPARTMENT
Pondicherry act 044 of 2006 : The PONDICHERRY (ALTERATION OF NAME) ACT, 2006
State: Pondicherry Date: 13 Sep 2006 Department: LAW DEPARTMENT
Pondicherry act 006 of 2008 : The PUDUCHERRY MARINE FISHING REGULATION ACT, 2008
State: Pondicherry Date: 30 Sep 2008 Department: LAW DEPARTMENT
Pondicherry act 010 of 2010 : The PUDUCHERRY PREVENTION OF ANTI-SOCIAL ACTIVITIES ACT, 2008
State: Pondicherry Date: 5 Dec 2010 Department: LAW DEPARTMENT
Pondicherry act 006 of 2017 : The PUDUCHERRY GOODS AND SERVICES TAX ACT, 2017
State: Pondicherry Date: 6 Jan 2017 Department: LAW DEPARTMENT
Pondicherry act 010 of 2017 : The PUDUCHERRY LOADING AND UNLOADING (REGULATION OF EMPLOYMENT AND WELFARE) ACT, 2017
State: Pondicherry Date: 12 Nov 2017 Department: LAW DEPARTMENT
Pondicherry act 004 of 2020 : The Puducherry Technological University Act, 2019
State: Pondicherry Date: 31 Mar 2020 Department: LAW DEPARTMENT