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  3. Odisha
  4. W

Odisha Acts Starting With W

Orissa act 016 of 1998 : Western Orissa Development Council Act, 1998
State: Odisha
Orissa act 010 of 2000 : Western Orissa Development Council Act, 2000
State: Odisha
Odisha act 010 of 2000 : The WESTERN ODISHA DEVELOPMENT COUNCIL ACT, 2000
State: Odisha Date: 27 Nov 2000 Department: Department of Law
Orissa act 008 of 2001 : Western Orissa Development Council (Amendment) Act, 2001
State: Odisha
Odisha act 0824 of 2003 : The WESTERN ORISSA DEVELOPMENT COUNCIL (AMENDMENT) ACT, 2003
State: Odisha Date: 31 May 2003 Department: Department of Planning & Convergence
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