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Home
Acts
Odisha
R
Odisha Acts Starting With R
orissa act 013 of 1975 : Re-enacting Act, 1974
State:
Odisha
Odisha act 03165 of 2001 : The RESOLUTION
State:
Odisha
Date:
21 Sep 2001
Department:
Department of Public Enterprises
Ministry:
Ministry of Govt of Maharashtra
Orissa act 008 of 2002 : Registration (Orissa Amendment) Act, 2001
State:
Odisha
Odisha act 008 of 2005 : The RAVENSHAW UNIVERSITY ACT, 2005
State:
Odisha
Date:
25 Jul 2005
Department:
Department of Law
Odisha act 04496 of 2012 : The Restructuring of the Odisha Veterinary Service Cadre
State:
Odisha
Date:
24 Apr 2012
Department:
Department of Fisheries & Animal Resources Development (F&ARD)
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