Odisha Acts Starting With P

Odisha act 014 of 1952 : The Puri Shri Jagannath Temple (Administration) Act, 1952.
State: Odisha Date: 31 Jul 1952 Department: Department of Law
orissa act 007 of 1972 : Public Premises (Eviction of Unauthorised Occupants) Act, 1972
State: Odisha
orissa act 009 of 1977 : Panchayat Samiti (Re-Election of Office-Bearers) Act, 1977
State: Odisha
orissa act 009 of 1981 : Panchayat Samiti (Re-Election of Office-Bearers) Act, 1981
State: Odisha
orissa act 021 of 1982 : Panchayat Samiti (Cessation of Office of the Chairman of Saharapada Panchayat Samiti) Act, 1982
State: Odisha
orissa act 018 of 1983 : Protection of Scheduled Castes and Scheduled Tribes (Interest in Trees) Act, 1981
State: Odisha
orissa act 006 of 1990 : Panchayat Samitis (Postponement of Election) Act, 1990
State: Odisha
orissa act 028 of 1993 : Panchayati Raj Finance Commission (Miscellaneous Provisions) Act, 1993
State: Odisha
Odisha act 003 of 1997 : The Panchagada Ananga Narendra School of Education (Taking Over of Management) Act, 1997
State: Odisha Date: 1 Apr 1997 Department: Department of Law
Orissa act 004 of 1998 : Provincial Small Cause Courts (Orissa Amendment) Act, 1997
State: Odisha
orissa act 003 of 2002 : Public Libraries Act, 2002
State: Odisha
Odisha act 0277 of 2014 : The Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009
State: Odisha Date: 3 Jul 2014 Department: Department of Fisheries & Animal Resources Development (F&ARD)