Odisha Acts Starting With I

Odisha act 015 of 1908 : The Indian ports Act,1908
State: Odisha Date: 15 Dec 1908 Department: Department of Commerce & Transport (Commerce)
Odisha act 010 of 1965 : The Indian Soldiers (Litigation) (Extension to other Proceedings) Act, 1965
State: Odisha Date: 26 Mar 1966 Department: Department of Law
Orissa act 010 of 1966 : Indian Soldiers (Litigation) (Extension to Other Proceedings) Act, 1965
State: Odisha Department: Department of Law
Orissa act 024 of 1967 : Indian Easements (Orissa Extension) Act, 1967
State: Odisha
Orissa act 007 of 1999 : Indian Tolls (Orissa Amendment) Act, 1999
State: Odisha
Orissa act 003 of 1999 : Indian Penal Code (Orissa Amendment) Act, 1998
State: Odisha
Orissa act 001 of 2003 : Indian Stamp (Orissa Amendment) Act, 2001
State: Odisha
Orissa act 005 of 2004 : Indian Stamp (Orissa Amendment) Act, 2003
State: Odisha
Odisha act 005 of 2010 : The INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA UNIVERSITY, ORISSA ACT, 2009
State: Odisha Department: Department of Law
Odisha act 025 of 2013 : The INTERNATIONAL INSTITUTE OF INFORMATION TECHNOLOGY, BHUBANESWAR ACT, 2012
State: Odisha Date: 11 Nov 2013 Department: Department of Law
Odisha act 0694 of 2017 : The IMPLEMENTATION OF BARISTHA BUNAKAR SAHAYATA YOJANA (BBSY) FOR WEAVERS OF ODISHA.
State: Odisha Date: 11 Apr 2017 Department: Department of Handlooms,Textiles & Handicrafts