Odisha Acts Starting With D

Odisha act 008 of 1970 : The Director of Municipal Administration (Odisha) Exercise of Jurisdiction Validation Act, 1970
State: Odisha Date: 28 Mar 1970 Department: Department of Law Ministry: Ministry of Town and Country Planning
Odisha act 001 of 1976 : The DOWRY PROHIBITION (ORISSA AMENDMENT) ACT, 1975
State: Odisha Date: 18 Jan 1976 Department: Department of Law Ministry: Ministry of EDUCATION
Odisha act 005 of 1979 : The Deogarh Municipal Council (Postponement of Elections) Act, 1979
State: Odisha Date: 18 Mar 1979 Department: Department of Law Ministry: Ministry of Social Justice and Empowerment
Odisha act 006 of 2023 : The DRIEMS UNIVERSITY ODISHA ACT, 2022
State: Odisha Date: 10 Oct 2023 Department: Department of Law