Odisha Acts Starting With C

Orissa act 020 of 1984 : Chatrapur Notified Area Council (Postponement of Election) Act, 1984
State: Odisha Department: Department of Law
Odisha act 068 of 1986 : The Consumer Protection Act, 1986
State: Odisha Date: 24 Dec 1986 Department: Department of Food Supplies & Consumer Welfare
Orissa act 034 of 1992 : Court Fees (Orissa Amendment) Act, 1992
State: Odisha
Orissa act 009 of 1993 : Court Fees (Orissa Amendment) Act, 1993
State: Odisha
Orissa act 006 of 1995 : Code of Criminal Procedure (Orissa Amendment) Act, 1994
State: Odisha
Orissa act 011 of 1997 : Code of Criminal Procedure (Orissa Amendment) Act, 1997
State: Odisha
Orissa act 013 of 1997 : Court Fees (Orissa Amendment) Act, 1997
State: Odisha
Orissa act 007 of 2002 : Court-Fees (Orissa Amendment) Act, 2002
State: Odisha
Orissa act 006 of 2004 : Code of Criminal Procedure (Orissa Amendment) Act, 2001
State: Odisha
Odisha act 004 of 2010 : The Centurion University of Technology and Management, Orissa Act, 2010.
State: Odisha Date: 27 Aug 2010 Department: Department of Law
Odisha act 004 of 2010 : The CENTURION UNIVERSITY OF TECHNOLOGY AND MANAGEMENT, ORISSA ACT, 2010
State: Odisha Date: 27 Aug 2017 Department: Department of Law Ministry: Ministry of Home
Odisha act 001 of 2020 : The C.V. RAMAN GLOBAL UNIVERSITY, ODISHA BILL, 2019
State: Odisha Date: 28 Jan 2020 Department: Department of Law