Odisha Acts Starting With B

Orissa act 021 of 1966 : Berhampur University Act, 1966
State: Odisha
Odisha act 028 of 1979 : The Bolangir Municipal Council (Validation of Election) Act, 1979
State: Odisha Date: 17 Oct 1979 Department: Department of Law
Orissa act 004 of 1986 : Bhaskar Textile Mills (Acquisition and Transfer) Act, 1986
State: Odisha Department: Department of Law
orissa act 007 of 1988 : Balugaon Notified Area Council (Extension) of Term of Office and Validation Act, 1988
State: Odisha
Odisha act 007 of 1988 : The Balugaon NAC (Extension of Term of Office Validation) Act, 1988
State: Odisha Department: Department of Law
Odisha act 015 of 1990 : The BHUBANESWAR MUNICIPAL COUNCIL (POSTPONEMENT OF ELECTION AND VALIDATION) ACT, 1990
State: Odisha Date: 20 Oct 2012 Department: Department of Law
Odisha act 012 of 1990 : The Balugaon Notified Area Council (Extension of Terms of Office and Validation) Act, 1990
State: Odisha Date: 11 Nov 1995 Department: Department of Law
Orissa act 002 of 1999 : Bihar and Orissa Excise (Orissa Amendment) Act, 1998
State: Odisha
Orissa act 009 of 2000 : Bihar and Orissa Excise (Orissa Amendment) Act, 2000
State: Odisha
Orissa act 009 of 2002 : Biju Patnaik University of Technology Act, 2002
State: Odisha Department: Department of Law
Odisha act 009 of 2002 : The BPUT Act 2002
State: Odisha Date: 17 Jun 2002 Department: Department of Skill Dev & Technical Education (SDTE)
Odisha act 001 of 2016 : The BIRLA GLOBAL UNIVERSITY, ODISHA ACT, 2015
State: Odisha Date: 5 Feb 2016 Department: Department of Law
Odisha act 02583 of 2016 : The BARISTA_NAGARIKA_TIRTHA_YATRA_YOJANA
State: Odisha Date: 1 Feb 2016 Department: Department of Tourism Ministry: Ministry of Govt of Maharashtra
Odisha act 022 of 2018 : The BIHAR AND ODISHA PLACES OF PILGRIMAGE (ODISHA REPEAL) ACT, 2018
State: Odisha Date: 2 Nov 2018 Department: Department of Law