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Acts
Nagaland
S
Nagaland Acts Starting With S
nagaland act 005 of 1964 : Speaker's Salary and Allowances Act, 1964
State:
Nagaland
Nagaland act 014 of 1969 : Societies Registration (Nagaland First Amendment) Act, 1969
State:
Nagaland
Department:
Department of HOME
Ministry:
Ministry of HOME
Nagaland act 5 of 1984 : The Societies registration Nagaland (2nd Amendment) Act, 1984
State:
Nagaland
Date:
8 Jun 1984
Department:
Department of EDUCATION
Ministry:
Ministry of EDUCATION
Nagaland act 005 of 1984 : Societies Registration (Nagaland Second Amendment) Act, 1984
State:
Nagaland
Department:
Department of EDUCATION
Ministry:
Ministry of EDUCATION
nagaland act 005 of 1992 : Salary and Allowances of the Leader of Opposition in the Nagaland legislative Assembly Act, 1992
State:
Nagaland
Nagaland act 008 of 2002 : Special Marriage Act, 1954 (Extension to Nagaland) Act, 2001
State:
Nagaland
Department:
Department of FINANCE
Ministry:
Ministry of FINANCE
Nagaland act 003 of 2002 : The State Financial Corporation Extension to Nagaland Act, 2002
State:
Nagaland
Date:
27 Mar 2002
Department:
Department of FINANCE
Ministry:
Ministry of FINANCE
nagaland act 008 of 2005 : Salaries, Allowances and Other Facilities of the Chief Minister, Other Ministers, Speaker, Leader of Opposition, Deputy Speaker, Parliamentary Secretaries and Other Members of the Nagaland Legislative Assembly and Pension for Ex-Members Act, 2005
State:
Nagaland
Nagaland act 001 of 2009 : The Societies registration Nagaland (3rd Amendment) Act, 2009
State:
Nagaland
Department:
Department of HOME
Ministry:
Ministry of HOME
Nagaland act 006 of 2016 : The St. Joseph University (Nagaland) Act, 2016
State:
Nagaland
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of HIGHER EDUCATION
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