Nagaland Acts Starting With R

Nagaland act 007 of 1974 : The RULES FOR ADMINISTRATION OF JUSTICE & POLICE IN NAGALAND (AMMENDMENT) ACT,1974
State: Nagaland Date: 8 Oct 1974 Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 004 of 1983 : Rules for the Administration of Justice and Police (Second Amendment) Act, 1982
State: Nagaland
Nagaland act 004 of 1983 : The Rules for Administration of Justice Police in Nagaland (2nd Amendment) Act, 1982
State: Nagaland Date: 15 Dec 1983 Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 1 of 1987 : The Rules for Administration of Justice ampThe Police in Nagaland (3rd Amendment) Act, 1984
State: Nagaland Date: 3 Mar 1987 Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 005 of 1987 : Rules for the Administration of Justice and Police in Nagaland (Fourth Amendment) Act, 1987
State: Nagaland
Nagaland act 001 of 1987 : Rules for Administration of Justice and Police in Nagaland (Third Amendment) Act, 1984
State: Nagaland Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
Nagaland act 005 of 1987 : The Rules for Administration of Justice Police in Nagaland (4th Amendment) Act, 1987
State: Nagaland Date: 27 Apr 1987 Department: Department of LAW AND JUSTICE Ministry: Ministry of LAW AND JUSTICE
nagaland act 003 of 1991 : Retirement From Public Employment Act, 1991
State: Nagaland