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  2. Acts
  3. Nagaland
  4. L

Nagaland Acts Starting With L

nagaland act 006 of 1964 : Legislative Assembly Members' Salaries and Allowances Act, 1964
State: Nagaland
nagaland act 003 of 1965 : Land (Requisition and Acquisition) Act, 1964
State: Nagaland
nagaland act 004 of 1981 : Livestock and Poultry Contagious Diseases Act, 1980
State: Nagaland
Nagaland act 006 of 1990 : The Lepers (Nagaland Repeal) Act,1989
State: Nagaland Date: 13 Apr 1990 Department: Department of EDUCATION Ministry: Ministry of EDUCATION
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