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Home
Acts
Nagaland
I
Nagaland Acts Starting With I
Nagaland act 006 of 1989 : Indian Stamp Duty (Nagaland Amendment) Act, 1989
State:
Nagaland
Department:
Department of FINANCE
Ministry:
Ministry of FINANCE
Nagaland act 8 of 1999 : The Indian Stamp (Nagaland 2nd Amendment) Act, 1999
State:
Nagaland
Date:
16 Jul 1999
Department:
Department of FINANCE
Ministry:
Ministry of FINANCE
Nagaland act 008 of 1999 : Indian Stamps (Nagaland Second Amendment) Act, 1999
State:
Nagaland
Department:
Department of FINANCE
Ministry:
Ministry of FINANCE
Nagaland act 006 of 2004 : Indian Stamp (Nagaland Third Amendment) Act, 2004
State:
Nagaland
Department:
Department of FINANCE
Ministry:
Ministry of FINANCE
nagaland act 002 of 2006 : Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006
State:
Nagaland
Nagaland act 002 of 2006 : The Institute of Chartered Financial Analyst of India University Act, 2006.
State:
Nagaland
Date:
30 Aug 2006
Department:
Department of PLANNING
Ministry:
Ministry of PLANNING
Nagaland act 008 of 2015 : The ICFAI University (Amendment) Act, 2014
State:
Nagaland
Department:
Department of HIGHER EDUCATION
Ministry:
Ministry of HIGHER EDUCATION
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