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Acts
Nagaland
F
Nagaland Acts Starting With F
Nagaland act 5 of 1980 : The Factories (Extension to Kohima, Mokokchung, Wokha, Zunheboto Phek District
State:
Nagaland
Date:
5 Jun 1980
Department:
Department of FINANCE
Ministry:
Ministry of FINANCE
Nagaland act 005 of 1980 : Factories (Extension to Kohima, Mokokchung, Zunheboto, Wokha and Phek Districts) Act, 1980
State:
Nagaland
Department:
Department of FINANCE
Ministry:
Ministry of FINANCE
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