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Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
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Acts
Mizoram
S
Mizoram Acts Starting With S
mizoram act 007 of 1999 : Salaries and Allowances of Minister Act, 1999
State:
Mizoram
mizoram act 009 of 1999 : Salaries and Allowances of the Leader of the Opposition Act, 1999
State:
Mizoram
mizoram act 006 of 1999 : Salaries and Allowances of the Speaker and the Deputy Speaker Act, 1999
State:
Mizoram
mizoram act 008 of 1999 : Salaries and Allowances of the Government Chief Whip and the Deputy Government Chief Whip Act, 1999
State:
Mizoram
mizoram act 013 of 2005 : Societies Registration Act, 2005
State:
Mizoram
mizoram act 011 of 2008 : State Agricultural Produce Marketing (Development and Regulation) Act, 2008
State:
Mizoram
Mizoram act 006 of 2023 : The SINLUNG HILLS COUNCIL (AMENDMENT) ACT, 2023
State:
Mizoram
Date:
21 Mar 2023
Department:
Law and Judicial Department
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