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Home
Acts
Mizoram
M
Mizoram Acts Starting With M
Mizoram act 001 of 1988 : The MIZORAM AMUSEMENT AND BETTING TAX (FIRST AMENDMENT) ACT, 1988
State:
Mizoram
Date:
28 Apr 1988
Department:
Department of Taxation
Mizoram act 007 of 1988 : The Mizoram (Professions, Trades, Callings and Employments Taxation) (Second Amendment) Act, 1988
State:
Mizoram
Date:
20 Sep 1988
Department:
Law and Judicial Department
Mizoram act 005 of 1988 : The Mizoram Passenger and Goods Taxation Act, 1988
State:
Mizoram
Date:
18 Apr 1988
Department:
Department of Taxation
Mizoram act 012 of 1990 : Mizoram Urban and Regional Development Act, 1990
State:
Mizoram
Mizoram act 018 of 1991 : The Mizoram (Sales of Petroleum Petroleum Products including Motor Spirt and Lubricants) Taxation (Amendment) Act, 1991.
State:
Mizoram
Date:
15 May 1991
Department:
Law and Judicial Department
Mizoram act 015 of 1991 : The Mizoram Salaries and Allowances of the Speaker and the Deputy Speaker (Amendment) Act, 1991.
State:
Mizoram
Date:
13 May 1991
Department:
Law and Judicial Department
Mizoram act 016 of 1991 : The Mizoram Salaries and Allowances of Leader of the opposition Amedment) Act, 1991.
State:
Mizoram
Date:
13 May 1991
Department:
Law and Judicial Department
Mizoram act 013 of 1991 : The Mizoram (Village Councils ) (Amendment) Act, 1991.
State:
Mizoram
Date:
24 Apr 1991
Department:
Law and Judicial Department
Mizoram act 005 of 1991 : The Mizoram Animal (Control and Taxation) (Amendment) Act, 1991
State:
Mizoram
Date:
26 Mar 1991
Department:
Law and Judicial Department
Mizoram act 017 of 1991 : The Mizoram Salaries, Allowances and Pension of the Members of the Legislative Assembly (Amendment) Act, 1991
State:
Mizoram
Date:
14 May 1991
Department:
Law and Judicial Department
Mizoram act 004 of 1991 : The Mizoram Water Tariff Act, 1991.
State:
Mizoram
Date:
19 Mar 1991
Department:
Law and Judicial Department
Mizoram act 008 of 1992 : The Mizoram Revenue Assessment (Amendment) Act, 1992.
State:
Mizoram
Date:
14 Aug 1992
Department:
Law and Judicial Department
Mizoram act 001 of 1992 : The MIZORAM SALARIES AND ALLOWANCES OF THE SPEAKER AND THE DEPUTY SPEAKER (AMENDMENT) ORDINANCE, 1992
State:
Mizoram
Date:
31 Jan 1992
Department:
Law and Judicial Department
Mizoram act 009 of 1992 : The Mizoram Fruit Nurseries Registration Act 1992
State:
Mizoram
Date:
14 Aug 1992
Department:
Agriculture Department
Mizoram act 001 of 1993 : The Mizoram Salaries and Allowances of the Ministers (Amendment) Act, 1993
State:
Mizoram
Date:
10 Mar 1993
Department:
Law and Judicial Department
Mizoram act 004 of 1993 : The Mizoram Public Libraries Act, 1993
State:
Mizoram
Date:
10 Mar 1993
Department:
Department of Education
Mizoram act 006 of 1994 : The Mizoram Survey Record Operations Act, 1994
State:
Mizoram
Date:
22 Apr 1994
Department:
Department of Land, Revenue & Settlement
Mizoram act 007 of 1994 : The Mizoram (Pension for members of the defunct Mizo District Council and of the Pawi-Lakher Regional Council) Act, 1994.
State:
Mizoram
Date:
21 Apr 1994
Department:
Department of Legislative Assembly
Ministry:
Ministry of FINANCE
Mizoram act 005 of 1995 : The Mizoram Act, 1995. Essential Services Maintenance (Amendment)
State:
Mizoram
Date:
3 May 1995
Department:
Home Department
Mizoram act 008 of 1995 : The MIZORAM (SALES OF PETROLEUM AND PETROLEUM PRODUCTS INCLUD ING MOTOR SPIRIT AND LUBRICANTS) TAXATION (AMENDMENT) ACT, 1995. The Mizoram Act No. 8 of 1995
State:
Mizoram
Date:
22 Nov 1995
Department:
EXCISE DEPARTMENT
Mizoram act 006 of 1995 : The Mizoram Salaries and Allowances of the Government Chief Whip and the Deputy Government Chief Whip Act, 1995
State:
Mizoram
Date:
31 Oct 1995
Department:
Law and Judicial Department
Mizoram act 007 of 1995 : The MIZORAM PROFESSIONS TRADES, CALLINGS AND EMPLOYMENTS TAXATION ACT, 1995
State:
Mizoram
Date:
16 Nov 1995
Department:
EXCISE DEPARTMENT
Ministry:
Ministry of FINANCE
Mizoram act 004 of 1995 : The Mizoram Salaries, Allowances and Pension of Members of the Legislative Assembly (Amendment) Act, 1995
State:
Mizoram
Date:
5 May 1995
Department:
Law and Judicial Department
Mizoram act 008 of 1996 : The Mizoram Sales Tax (Amendment) Act, 1997
State:
Mizoram
Date:
22 Aug 1996
Department:
Department of Taxation
Mizoram act 010 of 1996 : The Mizoram (Village Council) (Amendment) Act, 1996
State:
Mizoram
Date:
26 Nov 1996
Department:
Local Administration Department
Mizoram act 008 of 1996 : The Mizoram (Market), Regulation (Amendment) Act. 1996.
State:
Mizoram
Date:
10 Nov 1996
Department:
Trade and Commerce Department
Ministry:
Ministry of FINANCE
Mizoram act 003 of 1997 : The Mizoram Profession, Trades, Callings and Employment Taxation (First Amendment) Act, 1997.
State:
Mizoram
Date:
1 Apr 1997
Department:
Parliamentary Affairs Department
Ministry:
Ministry of FINANCE
Mizoram act 003 of 1999 : The Mizoram Liquor Total Prohibition (Amendment) Act, 1999.
State:
Mizoram
Date:
23 Apr 1999
Department:
EXCISE DEPARTMENT
Mizoram act 007 of 2001 : The Mizoram (Prevention of Government Land Encroachment) Act, 2001. (Act No. 7 of 2001)
State:
Mizoram
Date:
9 Nov 2001
Department:
Department of Land, Revenue & Settlement
Mizoram act 007 of 2004 : Mizoram Salaries, Allowances and Pension of Member of the Legislative Assembly (Second Amendment) Act, 2004
State:
Mizoram
Mizoram act 012 of 2004 : Mizoram State Commission for Women Act, 2004
State:
Mizoram
Mizoram act 005 of 2004 : Mizoram Urban & Regional Development (Second Amendment) Act, 2004
State:
Mizoram
mizoram act 013 of 2004 : Mizoram (Taxes on Land, Buildings and Assessment of Revenue) Act, 2004
State:
Mizoram
Mizoram act 006 of 2005 : Mizoram Salaries and Allowances of the Government Chief Whip and the Deputy Government Chief Whip (Second Amendment) Act, 2005
State:
Mizoram
Mizoram act 004 of 2005 : Mizoram Salaries and Allowances of the Minister (Second Amendment) Act, 2005
State:
Mizoram
Mizoram act 010 of 2005 : Mizoram Passengers & Goods Taxation Act, 2005
State:
Mizoram
Mizoram act 011 of 2005 : Mizoram Civil Courts Act, 2005
State:
Mizoram
Mizoram act 005 of 2005 : Mizoram Salaries & Allowances of the Speaker and the Deputy Speaker (Second Amendment) Act, 2005
State:
Mizoram
Mizoram act 008 of 2005 : Mizoram (Pension for Members of the Defunct Mizo District Council and Defunct Pawi-Lakher Regional Council) (Third Amendment) Act, 2005
State:
Mizoram
Mizoram act 006 of 2006 : Mizoram State Legislature Members (Removal of Disqualification) (Amendment) Act, 2006
State:
Mizoram
Mizoram act 009 of 2007 : Mizoram Civil Court (Amendment) Act, 2007
State:
Mizoram
Mizoram act 008 of 2007 : Mizoram Clinical & Health Establishment (Regulation) Act, 2007
State:
Mizoram
Mizoram act 004 of 2007 : Mizoram Liquor Total Prohibition (Amendment) Act, 2007
State:
Mizoram
Mizoram act 009 of 2008 : Mizoram Board of School Education (Second Amendment) Act, 2008
State:
Mizoram
Mizoram act 014 of 2009 : The Mizoram Municipalities (Amendment) Act, 2009
State:
Mizoram
Date:
24 Nov 2009
Department:
Department of Urban Development and Poverty Alleviation
Mizoram act 003 of 2009 : The Mizoram Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2009
State:
Mizoram
Date:
3 Apr 2009
Department:
Department of Political and Cabinet
Mizoram act 009 of 2009 : The Mizoram Fiscal Responsibility and Budget Management (Amendment) Act, 2009
State:
Mizoram
Date:
4 Aug 2009
Department:
Finance Department
Ministry:
Ministry of Law Department
Mizoram act 005 of 2010 : The Mizoram Salaries, Allowances and Pension of Member of the Legislative Assembly (Fourth Amendment) Act, 2010. Act No. 5 of 2010
State:
Mizoram
Date:
29 Apr 2010
Department:
Parliamentary Affairs Department
Ministry:
Ministry of Home
Mizoram act 006 of 2010 : The Mizoram Salaries and Allowances of Minister (Fourth Amendment) Act, 2010. Act No. 6 of 2010
State:
Mizoram
Date:
23 Apr 2010
Department:
Law and Judicial Department
Mizoram act 004 of 2010 : The Mizoram Medical Council Act, 2010 Act No. 4 of 2010
State:
Mizoram
Date:
29 Apr 2010
Department:
Law and Judicial Department
Mizoram act 015 of 2010 : The Mizoram Public Demands Recovery (Amendment) Act, 2010 (Act No. 15 of 2010)
State:
Mizoram
Date:
2 Nov 2010
Department:
Law and Judicial Department
Ministry:
Ministry of Home
Mizoram act 013 of 2010 : The Mizoram Fiscal Responsibility and Budget Management (Second Amendment) Act, 2010 (Act No. 13 of 2010)
State:
Mizoram
Date:
21 Oct 2010
Department:
Law and Judicial Department
Mizoram act 003 of 2010 : The Mizoram State Agricultural Produce Marketing (Development and Regulation) (Amendment) Act, 2010. Act No. 3 of 2010
State:
Mizoram
Date:
29 Apr 2010
Department:
Law and Judicial Department
Mizoram act 007 of 2010 : The Mizoram Salaries and Allowances of Speaker and the Deputy Speaker (Fourth Amendment) Act, 2010. Act No. 7 of 2010
State:
Mizoram
Date:
29 Apr 2010
Department:
Law and Judicial Department
Mizoram act 006 of 2011 : The Mizoram Fiscal Responsibility and Budget Management (Third Amendment) Act, 2011
State:
Mizoram
Date:
12 Apr 2011
Department:
Law and Judicial Department
Mizoram act 001 of 2011 : The Mizoram Board of School Education (Amendment) Act, 2011
State:
Mizoram
Date:
13 Apr 2011
Department:
Law and Judicial Department
Mizoram act 014 of 2011 : The Mizoram Municipality Authorities (Prohibition of Defection) Act, 2011
State:
Mizoram
Date:
27 Jul 2011
Department:
Law and Judicial Department
Mizoram act 011 of 2011 : The Mizoram Protection of Interest of Depositors (In Financial Establishment) (Amendment) Act, 2011
State:
Mizoram
Date:
20 Jul 2011
Department:
Law and Judicial Department
Mizoram act 007 of 2011 : The MIZORAM MOTOR VEHICLE TAXATION (AMENDMENT) ACT, 2011
State:
Mizoram
Date:
14 Jul 2011
Department:
Law and Judicial Department
Mizoram act 008 of 2011 : The MIZORAM (ESTABLISHMENT OF INDEPENDENT LOCAL BODY) OMBUDSMAN ACT, 2011
State:
Mizoram
Date:
15 Jul 2011
Department:
Law and Judicial Department
Ministry:
Ministry of Vidhai
Mizoram act 009 of 2011 : The MIZORAM CEILING ON GOVERNMENT GUARANTEES ACT, 2011
State:
Mizoram
Date:
19 Jul 2011
Department:
Law and Judicial Department
Ministry:
Ministry of Vidhai
Mizoram act 012 of 2011 : The Mizoram Money Lenders and Accredited Loan Providers (Regulation) (First Amendment) Act, 2011
State:
Mizoram
Date:
20 Jul 2011
Department:
Law and Judicial Department
Mizoram act 019 of 2011 : The Mizoram Salaries, Allowances and Pension of Member of the Legislative Assembly (Fifth Amendment) Act, 2011.
State:
Mizoram
Date:
10 Aug 2011
Department:
Law and Judicial Department
Mizoram act 021 of 2011 : The Mizoram Salaries, Allowances of the Speaker and the Deputy Speaker (Fifth Amendment) Act, 2011
State:
Mizoram
Date:
10 Aug 2011
Department:
Law and Judicial Department
Mizoram act 020 of 2011 : The Mizoram Salaries, Allowances of the Minister (Fifth Amendment) Act, 2011
State:
Mizoram
Date:
10 Aug 2011
Department:
Law and Judicial Department
Mizoram act 013 of 2011 : The Mizoram (Pension for Members of the Defunct of the Mizo District Council and of the Defunct Pawi-Lakher Regional Council) (Amendment) Act, 2011
State:
Mizoram
Date:
20 Jul 2011
Department:
Law and Judicial Department
Mizoram act 017 of 2011 : The Mizoram Fiscal Responsibility and Budget Management (Amendment) Act, 2011
State:
Mizoram
Date:
12 Aug 2011
Department:
Law and Judicial Department
Ministry:
Ministry of Vidhai
Mizoram act 002 of 2011 : The Mizoram Compulsory Registration of Marriages (Amendment) Act, 2011
State:
Mizoram
Date:
13 Apr 2011
Department:
Law and Judicial Department
Ministry:
Ministry of Vidhai
Mizoram act 003 of 2011 : The Mizoram Municipalities (Amendment) Act, 2011
State:
Mizoram
Date:
13 Apr 2011
Department:
Law and Judicial Department
Mizoram act 022 of 2011 : The Mizoram Salaries, Allowances of the Government Chief Whip and the Deputy Government Chief Whip (Third Amendment) Act, 2011
State:
Mizoram
Date:
10 Aug 2011
Department:
Law and Judicial Department
Mizoram act 015 of 2011 : The Mizoram Public Records Act, 2011
State:
Mizoram
Date:
27 Jul 2011
Department:
Law and Judicial Department
Ministry:
Ministry of Vidhai
Mizoram act 003 of 2012 : The Mizoram Police Act, 2011
State:
Mizoram
Date:
16 Jan 2012
Department:
Law and Judicial Department
Mizoram act 012 of 2012 : The Mizoram (Establishment of Independent Local Body) Ombudsman (Amendment) Act, 2012
State:
Mizoram
Date:
29 Aug 2012
Department:
Department of Taxation
Ministry:
Ministry of Parliamentary Affairs
Mizoram act 014 of 2012 : The Mizoram Value Added Tax (Amendment) Act, 2012
State:
Mizoram
Date:
29 Aug 2012
Department:
Department of Taxation
Ministry:
Ministry of Vidhai
Mizoram act 009 of 2012 : The Mizoram Local Funds (Accounts and Audit) (First Amendment) Act, 2012
State:
Mizoram
Date:
30 Jul 2012
Department:
Law and Judicial Department
Mizoram act 007 of 2012 : The Mizoram (Prevention of Government Land Encroachment) (Amendment) Act, 2012
State:
Mizoram
Date:
1 May 2012
Department:
Law and Judicial Department
Mizoram act 013 of 2012 : The Mizoram Board of School Education (Amendment) Act, 2012
State:
Mizoram
Date:
29 Aug 2012
Department:
Department of Education
Mizoram act 011 of 2012 : The Mizoram Societies Registration (Amendment) Act, 2012
State:
Mizoram
Date:
9 Aug 2012
Department:
Department of Taxation
Ministry:
Ministry of Vidhai
Mizoram act 004 of 2012 : The Mizoram Street Vendor (Protection of Livelihood & Regulation of Street Vending) Act, 2011
State:
Mizoram
Date:
24 Jan 2012
Department:
Law and Judicial Department
Ministry:
Ministry of Vidhai
Mizoram act 007 of 2013 : The Mizoram Fire Service Act, 2013
State:
Mizoram
Date:
2 May 2013
Department:
Home Department
Ministry:
Ministry of Vidhai
Mizoram act 008 of 2013 : The Mizoram Liquor Total Prohibition (Amendment) Act, 2013
State:
Mizoram
Date:
14 Aug 2013
Department:
EXCISE DEPARTMENT
Mizoram act 004 of 2013 : The Mizoram Entertainment Tax Act, 2013
State:
Mizoram
Date:
2 May 2013
Department:
Department of Taxation
Mizoram act 006 of 2013 : The Mizoram Animal Slaughter Act, 2013
State:
Mizoram
Date:
2 May 2013
Department:
Department of Animal, Husbandary and Veterinary
Ministry:
Ministry of Vidhai
Mizoram act 009 of 2013 : The Mizoram (Pension for Members of the Defunct Mizo District Council and of the Defunct Pawi- Lakher Regional Council) (Amendment) Act, 2013
State:
Mizoram
Date:
14 Aug 2013
Department:
Parliamentary Affairs Department
Mizoram act 005 of 2013 : The Mizoram (Land Revenue) Act, 2013 (Act No. 5 of 2013)
State:
Mizoram
Date:
2 May 2013
Department:
Department of Land, Revenue & Settlement
Mizoram act 011 of 2014 : The MIZORAM LOKAYUKTA ACT, 2014
State:
Mizoram
Date:
17 Dec 2014
Department:
Law and Judicial Department
Mizoram act 004 of 2014 : The Mizoram (Land Survey and Settlement Operation)(Amendment) Act, 2014
State:
Mizoram
Date:
22 Jul 2014
Department:
Department of Land, Revenue & Settlement
Mizoram act 001 of 2014 : The Mizoram Lok Ayukta Bill, 2014
State:
Mizoram
Date:
5 Aug 2014
Department:
Law and Judicial Department
Ministry:
Ministry of Vidhai
Mizoram act 006 of 2014 : The Mizoram Motor Vehicles Taxation (Amendment) Act, 2014
State:
Mizoram
Date:
22 Jul 2014
Department:
Transport Department
Ministry:
Ministry of Vidhai
Mizoram act 003 of 2014 : The Mizoram Board of School Education (Amendment) Act, 2014
State:
Mizoram
Date:
22 Jul 2014
Department:
Department of Education
Ministry:
Ministry of Vidhai
Mizoram act 009 of 2014 : The Mizo Marriage, Divorce and Inheritance of Property Act, 2014
State:
Mizoram
Date:
17 Dec 2014
Department:
Law and Judicial Department
Mizoram act 005 of 2014 : The Mizoram Scheduled Tribes and Scheduled Castes (Regulation of Issuance and Verification of ) Community Certificates Act, 2014
State:
Mizoram
Date:
22 Jul 2014
Department:
Home Department
Ministry:
Ministry of Vidhai
Mizoram act 008 of 2014 : The Mizoram Liquor (Prohibition and Control) Act, 2014
State:
Mizoram
Date:
22 Jul 2014
Department:
EXCISE DEPARTMENT
Mizoram act 013 of 2015 : The Mizoram Clinical & Health Establishment (Regulation)(Repeal) Act, 2015
State:
Mizoram
Date:
17 Nov 2015
Department:
Health Department
Mizoram act 014 of 2015 : The Mizoram Municipalities (Fourth Amendment) Act, 2015
State:
Mizoram
Date:
17 Nov 2015
Department:
Department of Urban Development and Poverty Alleviation
Mizoram act 015 of 2015 : The Mizoram Private Placement Agencies (Regulation) Act, 201
State:
Mizoram
Date:
17 Nov 2015
Department:
Home Department
Mizoram act 008 of 2015 : The Mizoram Entry Tax Act, 2015
State:
Mizoram
Date:
18 Aug 2015
Department:
Department of Taxation
Ministry:
Ministry of Vidhai
Mizoram act 011 of 2015 : The Mizoram Motor Vehicles Taxation (Amendment) Act, 2015
State:
Mizoram
Date:
18 Aug 2015
Department:
Transport Department
Mizoram act 012 of 2015 : The Mizoram Animal (Control & Taxation) Act, 2014
State:
Mizoram
Date:
6 Jan 2015
Department:
Local Administration Department
Mizoram act 009 of 2015 : The Mizoram Municipalities(Third Amendment) Act, 201
State:
Mizoram
Date:
18 Aug 2015
Department:
Department of Urban Development and Poverty Alleviation
Mizoram act 005 of 2016 : The MIZORAM (LAND ACQUISITION, REHABILITATION AND RESETTLEMENT) ACT, 2016.
State:
Mizoram
Date:
4 May 2016
Department:
Law and Judicial Department
Ministry:
Ministry of Law Department
Mizoram act 008 of 2016 : The Mizoram Fisheries (Amendment) Act, 2016
State:
Mizoram
Date:
17 Jan 2017
Department:
Fisheries Department
Mizoram act 003 of 2016 : The MIZORAM LOKAYUKTA (AMENDMENT) ACT, 2016
State:
Mizoram
Date:
22 Apr 2016
Department:
Law and Judicial Department
Mizoram act 009 of 2016 : The MIZORAM DRUG (CONTROLLED SUBSTANCES) ACT, 2016 AN ACT
State:
Mizoram
Date:
12 Jan 2017
Department:
Health Department
Ministry:
Ministry of Law Department
Mizoram act 005 of 2017 : The MIZORAM STREET VENDOR (PROTECTION OF LIVELIHOOD AND REGULATION OF STREET VENDING) (REPEAL) ACT, 2017
State:
Mizoram
Date:
10 Apr 2017
Department:
Law and Judicial Department
Ministry:
Ministry of Law Department
Mizoram act 007 of 2017 : The MIZORAM VALUE ADDED TAX (AMENDMENT) ACT, 2017
State:
Mizoram
Date:
2 Jun 2017
Department:
Law and Judicial Department
Mizoram act 002 of 2017 : The MIZORAM (LAND ACQUISITION, REHABILITATION AND RESETTLEMENT) (AMENDMENT) ACT, 2017
State:
Mizoram
Date:
4 Apr 2017
Department:
Law and Judicial Department
Mizoram act 006 of 2017 : The Mizoram Goods and Services Tax Act, 2017
State:
Mizoram
Date:
2 Jun 2017
Department:
Law and Judicial Department
Ministry:
Ministry of Law Department
Mizoram act 004 of 2018 : The Mizoram Protection of Interests of Depositors (In Financial Establishment) (Second amendment) Act, 2018 (Act No. 4 of 2018)
State:
Mizoram
Date:
17 Apr 2018
Department:
Law and Judicial Department
Ministry:
Ministry of Home
Mizoram act 006 of 2021 : The MIZORAM AGRICULTURAL LAND LEASING ACT, 2021
State:
Mizoram
Date:
3 Nov 2021
Department:
Agriculture Department
Mizoram act 007 of 2021 : The Mizoram Goods & The Services Tax (Amendment) Act, 2021
State:
Mizoram
Date:
3 Nov 2021
Department:
Department of Taxation
Mizoram act 007 of 2022 : The MIZORAM EASE OF DOING BUSINESS ACT, 2022
State:
Mizoram
Date:
31 Mar 2022
Department:
Law and Judicial Department
Mizoram act 003 of 2022 : The MIZORAM ROAD FUND (AMENDMENT) BILL, 2022
State:
Mizoram
Date:
17 Mar 2022
Department:
Law and Judicial Department
Mizoram act 006 of 2022 : The MIZO LANGUAGE DEVELOPMENT BOARD ACT 2022
State:
Mizoram
Date:
31 Mar 2022
Department:
Law and Judicial Department
Mizoram act 001 of 2023 : The MIZORAM (RESTRICTION ON USE OF TRANSFERRED LANDS) (AMENDMENT) ACT, 2023
State:
Mizoram
Date:
27 Feb 2023
Department:
Law and Judicial Department
Mizoram act 005 of 2023 : The Mizoram Land Revenue Act, 2013
State:
Mizoram
Date:
21 Apr 2023
Department:
Law and Judicial Department
Mizoram act 002 of 2023 : The Mizoram Ground Water (Control and Regulation) Ordinance, 2023
State:
Mizoram
Date:
4 Jul 2023
Department:
Law and Judicial Department
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